High Courts18 Aug 2000
United India Insurance Co. Vs K. Mohanan and Others
High Court Of Kerala · (2001) ACJ 1784 : (2000) 87 FLR 699 : (2001) 1 ILR (Ker) 104 : (2001) 1 LLJ 368
Workmens Compensation Act, 1923 — Section 4(1)
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 15 of 35
High Courts18 Aug 2000
Lissy Lyju and Another Vs Tahsildar and Others
High Court Of Kerala · AIR 2001 Ker 82
Kerala Building Tax Act, 1975 — Section 2
High Courts18 Aug 2000
Mar Themotheous Birth Centenary Press Vs Santhosh Raj
High Court Of Kerala · (2001) ACJ 1085 : (2000) 87 FLR 736 : (2000) 3 ILR (Ker) 731 : (2000) 2 KLJ 433 : (2001) 1 LLJ 200
Workmens Compensation Act, 1923 — Section 4
High Courts18 Aug 2000Allowed
K. Selvaraj @ Surendran Vs P. Jayakumary
High Court Of Kerala · (2000) 2 ALT(Cri) 390 : (2000) CriLJ 4748 : (2001) 2 DMC 13 : (2001) 1 ILR (Ker) 98 : (2000) 4 RCR(Criminal) 772 : (2001) 1 RCR(Criminal) 361
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(2)
High Courts18 Aug 2000Allowed
Transport Corporation of India Ltd. Vs United India Insurance Company Ltd. and Others
High Court Of Kerala · (2002) ACJ 1191 : AIR 2001 Ker 44
Carriers Act, 1865 — Section 8
High Courts18 Aug 2000Allowed
Ambadi Valappil Ramla Vs State of Kerala and Others
High Court Of Kerala · (2001) CriLJ 434
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 108
High Courts18 Aug 2000
Lissy Lyju and Others Vs Kanayannur Taluk and Others
High Court Of Kerala · (2000) 2 KLJ 970
Kerala Building Tax Act, 1975 — Section 2(e)
High Courts18 Aug 2000
Transport Corporation of India Ltd. Vs United India Insurance Co. Ltd. and Another
High Court Of Kerala · (2002) 3 ACC 738
Carriers Act, 1865 — Section 8
High Courts17 Aug 2000
State of Kerala and Others Vs V. Sreekantan Nair
High Court Of Kerala · (2000) 2 KLJ 524
Kerala Service Rules, 1958 — Rule 33
High Courts17 Aug 2000Allowed
O.A. Joseph and etc. Vs Chairman, Board of Governors Sainik Schools Society and Another
High Court Of Kerala · AIR 2001 Ker 7
Constitution of India, 1950 — Article 226, 41, 45, 46
High Courts17 Aug 2000
Commissioner of Income Tax Vs Sitaram Textiles Ltd.
High Court Of Kerala · (2001) 248 ITR 139
Income Tax Act, 1961 — Section 139, 142(1), 142(2), 143, 143(1)
High Courts17 Aug 2000
COMMISSIONER OF INCOME TAX Vs SITARAM TEXTILE LTD.
High Court Of Kerala · (2000) 164 CTR 252 : (2000) 113 TAXMAN 241
Income Tax Act, 1961 — Section 139, 142, 143, 145, 154
High Courts16 Aug 2000
Jessy Antony Vs Sonyson
High Court Of Kerala · (2001) 1 DMC 298 : (2000) 2 KLJ 335
Divorce Act, 1869 — Section 10, 3
High Courts11 Aug 2000Dismissed
State of Kerala Vs Ayisha and Others
High Court Of Kerala · (2000) 2 KLJ 328
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 2(c), 3, 3(2), 3(3), 8A
High Courts11 Aug 2000
Antony Zacharias Vs State Bank of India
High Court Of Kerala · (2001) 1 LLJ 1621
Constitution of India, 1950 — Article 226
High Courts10 Aug 2000
State of Kerala Vs K. Suseela George and Another
High Court Of Kerala · (2000) 2 KLJ 501
Constitution of India, 1950 — Article 14, 16Kerala State and Subordinate Services Rules, 1958 — Rule 31, 38
High Courts10 Aug 2000
K.A. Abraham Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 384
High Courts10 Aug 2000
Joseph George Vadakkedom Vs State of Kerala and Others
High Court Of Kerala · (2001) 2 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 172, 188, 21, 447
High Courts10 Aug 2000Dismissed
Sivaprasad Vs State Bank of Travancore
High Court Of Kerala · (2001) 88 FLR 1053 : (2000) 2 KLJ 353 : (2001) 1 LLJ 817
High Courts10 Aug 2000Dismissed
P.R. Sivaprasad Vs State Bank of Travancore and Others
High Court Of Kerala · (2001) 88 FLR 1053 : (2000) 2 KLJ 353 : (2001) 1 LLJ 817