High Courts02 Mar 1999Allowed
State of Kerala Vs MarinaVarghese
High Court Of Kerala · (1999) 1 KLJ 872
Forest Act, 1927 — Section 61A
COURT ARCHIVE
High Court Of Kerala judgments, 1999
697 judgments · page 29 of 35
High Courts02 Mar 1999
Krishnakumar G. and Another Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1999 Ker 303 : (1999) 2 ILR (Ker) 802 : (1999) 1 KLJ 932 : (2011) 4 TAC 77
Advocates Act, 1961 — Section 15Bar Council of India Rules, 1975 — Rule 17, 18
High Courts01 Mar 1999Allowed
D. Batch Moideen Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 282
Essential Commodities Act, 1955 — Section 3, 6A
High Courts01 Mar 1999
Commissioner of Income Tax Vs South Indian Bank Ltd.
High Court Of Kerala · (2000) 241 ITR 374
Income Tax Act, 1961 — Section 14, 154, 18, 19, 20
High Courts01 Mar 1999
COMMISSIONER OF INCOME TAX Vs SOUTH INDIAN BANK LTD.
High Court Of Kerala · (1999) 153 CTR 563
Central Boards of Revenue Act, 1963 — Section 3Income Tax Act, 1961 — Section 10, 11, 116, 119, 12
High Courts01 Mar 1999Dismissed
Sankaranarayanan, P.I. Vs Spices Board and Another
High Court Of Kerala · (1999) 2 LLJ 592
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 21Spices Board Act, 1986 — Section 6(1)
High Courts27 Feb 1999Dismissed
Baburajan Vs Parukutty and Others
High Court Of Kerala · AIR 1999 Ker 274 : (1999) 1 KLJ 560
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(a), 63(b), 70
High Courts26 Feb 1999Dismissed
Kuncheria Vs K.A. Reyas and Another
High Court Of Kerala · (1999) 02 KL CK 0060
Evidence Act, 1872 — Section 101, 102, 103, 104, 3Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 20
High Courts26 Feb 1999Dismissed
Baby Vijayan Vs Industrial Tribunal and Another
High Court Of Kerala · (1999) 2 LLJ 155
Industrial Disputes Act, 1947 — Section 2A
High Courts26 Feb 1999Dismissed
Sreedharan Vs State of Kerala and Others
High Court Of Kerala · (1999) 1 ALD(Cri) 206 : (1999) 1 ALT(Cri) 713 : (1999) 82 FLR 364 : (1999) 1 KLJ 627 : (1999) 2 LLJ 639
Industrial Disputes Act, 1947 — Section 25FF
High Courts25 Feb 1999Dismissed
State of Kerala and Another Vs N. Ramani
High Court Of Kerala · (1999) 2 ILR (Ker) 553 : (1999) 2 LLJ 485
Kerala Service Rules, 1958 — Rule 102, 65, 88
High Courts24 Feb 1999
Kesaria Tea Co. Ltd. Vs State Bank of India and Others
High Court Of Kerala · (1999) 1 KLJ 615
Constitution of India, 1950 — Article 226
High Courts24 Feb 1999Allowed
Pattanakad Coir Mats and Matting Co-operative Society Ltd. Vs Project Officer (Coir)
High Court Of Kerala · (1999) 3 LLJ 1605
High Courts23 Feb 1999
Augusty Vs Rajan
High Court Of Kerala · (1999) 2 CivCC 117 : (1999) 4 RCR(Criminal) 450
Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 313Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139
High Courts23 Feb 1999Dismissed
Ernakulam North Devlp. Co-ordination Council Vs Union of India and Others
High Court Of Kerala · (1999) 1 KLJ 579
Constitution of India, 1950 — Article 226
High Courts23 Feb 1999Dismissed
Pookoya Haji Vs Cheriyakoya and Others
High Court Of Kerala · (1999) 1 KLJ 541 : (1999) 2 RCR(Civil) 258
Waqf Act, 1995 — Section 63, 83, 83(1), 83(2)
High Courts23 Feb 1999Allowed
Eastern Condiments (Private) Ltd. Vs General Manager, District Industries Centre and Others
High Court Of Kerala · (2000) 119 STC 250
Kerala General Sales Tax Act, 1963 — Section 10
High Courts23 Feb 1999Dismissed
Aliyathammada Beethathebiyyapura Pookoya Haji Vs Pattakal Cheriyakoya and Others
High Court Of Kerala · AIR 1999 Ker 289
Waqf Act, 1995 — Section 83(1), 83(2)
High Courts23 Feb 1999
Hajee P. Hussain Khan Vs Agricultural Income Tax Officer and Others
High Court Of Kerala · (2000) 241 ITR 308
Constitution of India, 1950 — Article 226
High Courts22 Feb 1999Dismissed
N. Gopalakrishnan Vs Asianet Satellite Communications Ltd.
High Court Of Kerala · (2001) 104 CompCas 276
Companies Act, 1956 — Section 433, 434, 434(1)