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High Court Of Kerala judgments, 1998

638 judgments · page 9 of 32

High Courts06 Oct 1998Dismissed

Vincent Varghese Vs State Bank of India

High Court Of Kerala · (1999) 1 LLJ 1302

Banking Regulation Act, 1949 — Section 10(1)(B), 19, 19(1)(B)Penal Code, 1860 (IPC) — Section 498AProbation of Offenders Act, 1958 — Section 4(1)
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High Courts29 Sept 1998Dismissed

Rama Varma Raja and Another Vs Canara Bank

High Court Of Kerala · (1998) 09 KL CK 0008

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 89, Order 21 Rule 90, Order 34 Rule 6Limitation Act, 1963 — Article 137
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High Courts28 Sept 1998Dismissed

Mohanambal Vs Veeramani

High Court Of Kerala · (1998) 09 KL CK 0038

Civil Procedure Code, 1908 (CPC) — Section 144Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)Transfer of Property Act, 1882 — Section 106
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High Courts28 Sept 1998Dismissed

Mohanambal, S. Vs P.V. Veeramani and Others

High Court Of Kerala · (1998) 09 KL CK 0016

Civil Procedure Code, 1908 (CPC) — Section 144Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 20Transfer of Property Act, 1882 — Section 106
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High Courts24 Sept 1998Allowed

Shaji Vs Dinesan

High Court Of Kerala · (1999) 1 CivCC 102 : (1998) 2 KLJ 647

Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
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