High Courts14 Oct 1998
Central Board of Direct Taxes Vs Cochin Goods Transport Association
High Court Of Kerala · (1998) 150 CTR 528 : (1999) 236 ITR 993
Income Tax Act, 1961 — Section 194C(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1998
638 judgments · page 8 of 32
High Courts14 Oct 1998Dismissed
Abdul Rahiman Vs State of Kerala and Others
High Court Of Kerala · (1999) 1 KLJ 235
High Courts14 Oct 1998
O.A. Kunju Beevi Vs Syndicate Bank and Others
High Court Of Kerala · (1999) 4 CivCC 580 : (1999) 96 CompCas 64 : (1999) 1 ILR (Ker) 537 : (1998) 2 KLJ 745
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 2, 31, 31(1)
High Courts13 Oct 1998Dismissed
George Peter Vs T.K. Sali and Another
High Court Of Kerala · (1998) 10 KL CK 0031
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(12), 11(4), 2, 2(6), 20
High Courts13 Oct 1998
Joy Vs Regional Transport Authority
High Court Of Kerala · (1999) 105 ELT 275
Constitution of India, 1950 — Article 226, 227
High Courts13 Oct 1998Allowed
V. Sivakumar Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 49 : (1999) 1 ILR (Ker) 438
Constitution of India, 1950 — Article 14, 226Kerala Municipalities Act, 1994 — Section 276, 58
High Courts12 Oct 1998
Raghavan Nair Vs The Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1998) 10 KL CK 0001
High Courts11 Oct 1998
P.O. BASHEER Vs COMWSSIONER OF INCOME TAX
High Court Of Kerala · (1999) 154 CTR 139
Income Tax Act, 1961 — Section 256
High Courts11 Oct 1998
DR. ANIL KUMAR Vs SARAF vs. COMMISSIONER OF GIFT TAX
High Court Of Kerala · (1999) 155 CTR 112
High Courts09 Oct 1998Allowed
Vijayakumar Vs Kamarudhin and Others
High Court Of Kerala · (1999) 1 ALT(Cri) 381 : (1999) CriLJ 1294 : (1999) 2 ILR (Ker) 69 : (1999) 2 RCR(Criminal) 262
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 158, 173(2), 173(8), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 506(1)
High Courts09 Oct 1998Allowed
Parukutty Amma and Others Vs Parukutty Amma and Others
High Court Of Kerala · (1999) 1 CivCC 641 : (1999) 1 KLJ 655 : (1999) 2 RCR(Civil) 283
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 100, 101, 102, 103, 104
High Courts09 Oct 1998
Beena Metals Vs Commissioner of Income Tax
High Court Of Kerala · (1999) 240 ITR 222 : (2000) 111 TAXMAN 46
Income Tax Act, 1961 — Section 271(1)
High Courts09 Oct 1998
Thankam Vs Rajan
High Court Of Kerala · AIR 1999 Ker 62
Hindu Succession Act, 1956 — Section 18, 19, 20, 21, 22
High Courts09 Oct 1998Allowed
Neettiyath Kalathil Parukutty Amma and Others Vs Puthiyedath Parukutty Amma and Others
High Court Of Kerala · AIR 1999 Ker 236 : (1999) 2 ILR (Ker) 403
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 100, 102, 104, 106, 108
High Courts08 Oct 1998
COMMISSIONER OF INCOME TAX Vs SMT. SHEGGY ABDULLA
High Court Of Kerala · (2000) 158 CTR 213
Income Tax Act, 1961 — Section 147, 256
High Courts07 Oct 1998
JOSEPH MICHAEL and BROS. LTD. Vs AGRICULTURAL INCOME TAX OFFICER
High Court Of Kerala · (1999) 153 CTR 457
Kerala Agricultural Income Tax Act, 1950 — Section 23
High Courts07 Oct 1998
Joseph Michael and Bros. Ltd. Vs Agricultural Income Tax Officer and Another
High Court Of Kerala · (1999) 240 ITR 93
Kerala Agricultural Income Tax Act, 1950 — Section 23
High Courts07 Oct 1998Dismissed
R. Natarajan Vs State Transport Appellate Tribunal, Ernakulam and Others
High Court Of Kerala · AIR 1999 Ker 207
Constitution of India, 1950 — Article 226Kerala Motor Vehicles Rules, 1989 — Rule 143, 158, 159(2)Motor Vehicles Act, 1988 — Section 171, 70, 71, 72
High Courts07 Oct 1998
Aboobacker Vs Canara Bank and Others
High Court Of Kerala · (1998) 10 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 122, 34Contract Act, 1872 — Section 74Usurious Loans Act, 1918 — Section 3
High Courts07 Oct 1998Allowed
Dr. Elizabeth Vijayan Zacharia Vs Director of Health Services and Another
High Court Of Kerala · (1998) 10 KL CK 0006