High Courts27 May 1996

S.M. Purtado and Vs Dy. S.P., C.B.I. and etc. etc.

High Court Of Kerala · (1996) CriLJ 3042 : (1996) 3 ILR (Ker) 328 : (1996) 3 RCR(Criminal) 19

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 173, 173(2)Foreigners Act, 1946 — Section 14Official Secrets Act, 1923 — Section 3, 3(1)