High Courts11 Jun 1996Dismissed
Kaveri Amma, M.V. Vs Devaki N. Devadiga and Others
High Court Of Kerala · (1996) 06 KL CK 0017
Kerala Panchayat Raj Act, 1994 — Section 108, 109, 110, 88, 89
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 22 of 35
High Courts11 Jun 1996Dismissed
Ananthasubramanian and Others Vs State of Kerala and Another
High Court Of Kerala · (1996) 06 KL CK 0016
Kerala Service Rules, 1958 — Rule 25
High Courts10 Jun 1996
Commissioner of Income Tax Vs A. Kunjumytheen Kunju
High Court Of Kerala · (1997) 227 ITR 582
Income Tax Act, 1961 — Section 43B
High Courts07 Jun 1996
Seematti Trust Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 226 ITR 493
High Courts07 Jun 1996
Commissioner of Income Tax Vs M. Shajahan
High Court Of Kerala · (1996) 221 ITR 594
Income Tax Act, 1961 — Section 10, 10(30), 10(31), 2(24)
High Courts07 Jun 1996Allowed
Kanaran Nair Vs Ratti
High Court Of Kerala · (1996) 06 KL CK 0028
Kerala Land Reforms Act, 1963 — Section 103, 2(25), 2(40), 72B, 72B(1)
High Courts07 Jun 1996Allowed
Sankar Singh Vs Secretary, Hosdurg Housing Co-op. Society
High Court Of Kerala · (1996) 2 KLJ 70
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 72, Order 21 Rule 82, 38, 39Criminal Procedure Code, 1973 (CrPC) — Section 146Land Acquisition Act, 1894 — Section 12, 18, 30, 6
High Courts06 Jun 1996
V.R. Prabhakaran Nair Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 147 CTR 140
High Courts06 Jun 1996Dismissed
K.M. Ulahannan Vs Labour Court and Another
High Court Of Kerala · (1997) 75 FLR 399 : (1996) 3 ILR (Ker) 766 : (1996) 2 LLJ 1140
Industrial Disputes Act, 1947 — Section 2
High Courts05 Jun 1996Allowed
State of Kerala and Another Vs E.A. Cheriyan Kunju
High Court Of Kerala · AIR 1997 Ker 1 : (1997) 1 ILR (Ker) 14
Arbitration Act, 1940 — Section 30, 8
High Courts05 Jun 1996
Commissioner of Income Tax Vs Dr. B.A. Rajakrishnan
High Court Of Kerala · (1996) 136 CTR 120 : (1997) 226 ITR 323
Income Tax Act, 1961 — Section 263
High Courts05 Jun 1996
George, P.P. Vs Joy Paul and Others
High Court Of Kerala · (1996) 06 KL CK 0032
Contract Act, 1872 — Section 202
High Courts05 Jun 1996
A. Parameshwaran Vs R.D.O.
High Court Of Kerala · (1996) 2 KLJ 280
Criminal Procedure Code, 1973 (CrPC) — Section 13, 133
High Courts04 Jun 1996Allowed
Mrs. Achamma Cyriac Vs The Kerala Financial Corporation and Others
High Court Of Kerala · AIR 1997 Ker 75 : (1996) 3 ILR (Ker) 290
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66(2), Order 21 Rule 67, Order 21 Rule 72, Order 21 Rule 90Limitation Act, 1963 — Article 137State Financial Corporations Act, 1951 — Section 31, 32
High Courts04 Jun 1996
N. Sundareswaran Vs Commissioner of Income Tax
High Court Of Kerala · (1996) 88 TAXMAN 138
Contract Act, 1872 — Section 73Income Tax Act, 1961 — Section 28, 35B, 35B(1), 35B(1)(b), 35B(1)(b)(i)
High Courts03 Jun 1996Dismissed
Kunjappan Vs Cochin Port Trust
High Court Of Kerala · (1997) 1 LLJ 561
Central Civil Services (Pension) Rules, 1972 — Rule 9(1), 9(2), 9(6)
High Courts03 Jun 1996
Mrs. Grace Collis and Others Vs Commissioner of Income Tax
High Court Of Kerala · (1996) 135 CTR 25 : (1997) 226 ITR 55
Companies Act, 1956 — Section 394Income Tax Act, 1961 — Section 2(47), 45, 47, 49, 49(2)
High Courts03 Jun 1996Dismissed
Saniya Fishes and Feeds Private Ltd. Vs The Accounts Officer (T.R.) and Others
High Court Of Kerala · (1996) 06 KL CK 0010
Constitution of India, 1950 — Article 226Telegraph Act, 1885 — Section 7, 7B
High Courts31 May 1996Dismissed
Pabhakaran Vs Director General, C.I.S.F. and Others
High Court Of Kerala · (1996) 05 KL CK 0012
Central Industrial Security Force Rules, 1969 — Rule 34, 47, 47(2), 49
High Courts31 May 1996Allowed
Saseendran Nair Vs General Manager
High Court Of Kerala · (1996) 3 RCR(Criminal) 575
Banking Regulation Act, 1949 — Section 10Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 138