George Kokkattumundayil Vs Joint Registrar of Co-operative Societies, Kannur and Others
High Court Of Kerala · AIR 1996 Ker 26 : (1995) 2 ILR (Ker) 739
COURT ARCHIVE
524 judgments · page 22 of 27
High Court Of Kerala · AIR 1996 Ker 26 : (1995) 2 ILR (Ker) 739
High Court Of Kerala · AIR 1995 Ker 252
High Court Of Kerala · AIR 1996 Ker 32
High Court Of Kerala · (1995) 2 DMC 27 : (1995) 2 ILR (Ker) 431
High Court Of Kerala · (1995) 02 KL CK 0013
High Court Of Kerala · (1995) 02 KL CK 0009
High Court Of Kerala · (1995) 1 KLJ 624
High Court Of Kerala · AIR 1996 Ker 1 : (1995) 2 ILR (Ker) 338
High Court Of Kerala · AIR 1995 Ker 159 : (1995) 1 DMC 559 : (1995) 2 ILR (Ker) 570
High Court Of Kerala · (1995) 1 KLJ 384
High Court Of Kerala · (1995) 1 KLJ 384
High Court Of Kerala · (1995) 02 KL CK 0014
High Court Of Kerala · (1995) 1 KLJ 448
High Court Of Kerala · (1995) 3 ILR (Ker) 423 : (1996) 218 ITR 629
High Court Of Kerala · (1996) 1 CivCC 198 : (1995) 2 DMC 233
High Court Of Kerala · (1995) 1 KLJ 553
High Court Of Kerala · (1995) 1 KLJ 553
High Court Of Kerala · (1995) ACJ 1183 : (1995) 71 FLR 422 : (1995) 2 ILR (Ker) 480 : (1995) 2 LLJ 1122
High Court Of Kerala · (1996) ACJ 1078 : (1995) 2 ILR (Ker) 316 : (1995) 2 LLJ 1113
High Court Of Kerala · (1995) 1 KLJ 341