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High Court Of Kerala judgments, 1995

524 judgments · page 27 of 27

High Courts03 Jan 1995Dismissed

Abdul Rehman Asanaru Kunju and Another Vs State of Kerala

High Court Of Kerala · (1995) 1 ALT(Cri) 408 : (1995) CriLJ 2192 : (1995) 1 ILR (Ker) 653 : (1995) 1 RCR(Criminal) 649

Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 201, 227, 300Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(3), 36, 36A(1), 36D
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High Courts03 Jan 1995

Asanaru Kunje and Others Vs State

High Court Of Kerala · (1995) 1 KLJ 158

Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 201, 227, 300Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 36, 36A, 36A(1)(d), 36D
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