High Courts31 May 1995
United India Insurance Company Ltd. Vs Appukuttan and Another
High Court Of Kerala · (1995) ACJ 888 : (1995) 84 CompCas 686
Motor Vehicles Act, 1988 — Section 147
COURT ARCHIVE
High Court Of Kerala judgments, 1995
524 judgments · page 17 of 27
High Courts30 May 1995Allowed
B. Rajalakshmi Vs K. Arumughan and Others
High Court Of Kerala · (1996) 1 ACC 510 : (1995) ACJ 903
Motor Vehicles Act, 1988 — Section 166
High Courts30 May 1995
State of Kerala and Another Vs N.K. Aboobacker, Govt. Contractor
High Court Of Kerala · AIR 1995 Ker 327 : (1995) 3 ILR (Ker) 225
Arbitration Act, 1940 — Section 30
High Courts30 May 1995Allowed
B. Rajalakshmy Vs K. Arumughom and Others
High Court Of Kerala · (1996) 1 ACC 510 : (1995) ACJ 903
Motor Vehicles Act, 1988 — Section 166
High Courts30 May 1995Dismissed
Padmanabhan and Others Vs Shriram Chits and Investments (P) Ltd. and Others
High Court Of Kerala · (1995) 05 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(2), Order 21 Rule 58(3), Order 21 Rule 58(4), Order 21 Rule 58(c)
High Courts26 May 1995Dismissed
Mathai Kunhu (a) Princess Mathew Vs Varghese (a) Sunny
High Court Of Kerala · (1995) 1 KLJ 795
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts26 May 1995Allowed
Rosamma Joseph Vs P.C. Sebastian
High Court Of Kerala · AIR 1996 Ker 113
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts09 May 1995Allowed
Saji Thomas Vs State of Kerala and Others
High Court Of Kerala · (1995) 05 KL CK 0009
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts09 May 1995Allowed
Saju Thomas Vs State of Kerala and Others
High Court Of Kerala · (1995) 05 KL CK 0002
Kerala Land Acquisition Act, 1961 — Section 4, 6
High Courts05 May 1995Dismissed
Ananda Engineering Works Pvt. Ltd. Vs Kerala Minerals and Metals Ltd. and Others
High Court Of Kerala · AIR 1995 Ker 302 : (1995) 3 ILR (Ker) 145
High Courts25 Apr 1995Dismissed
Johny Chandy and Others Vs Catholic Syrian Bank Ltd. and Others
High Court Of Kerala · AIR 1995 Ker 362 : (1995) 84 CompCas 520 : (1995) 3 ILR (Ker) 491
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Companies Act, 1956 — Section 166, 188, 284, 291
High Courts22 Apr 1995Dismissed
Velappan, K. and Others Vs State of Kerala and Others
High Court Of Kerala · (1995) 04 KL CK 0007
Kerala State and Subordinate Services Rules, 1958 — Rule 2, 28, 3A, 5
High Courts21 Apr 1995
Mathenkutty and Anr Vs State of Kerala
High Court Of Kerala · (1995) 1 KLJ 731
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116
High Courts21 Apr 1995Dismissed
Mathewkutty and Another Vs State of Kerala and Another
High Court Of Kerala · (1995) CriLJ 3293 : (1995) 3 ILR (Ker) 301
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 113(1)
High Courts21 Apr 1995
C.A. James, Carpenter Grade-I, Dry Dock, Cochin Port Trust and Another Vs Assistant Secretary, Cochin Port Trust and Others
High Court Of Kerala · (1996) 73 FLR 1222 : (1996) 2 LLJ 839
High Courts21 Apr 1995
Muhammed Sajeed K. Vs The State of Kerala
High Court Of Kerala · (1995) 2 ALT(Cri) 333 : (1995) CriLJ 3313 : (1995) 1 KLJ 704 : (1995) 2 RCR(Criminal) 734
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 188, 2(g)Penal Code, 1860 (IPC) — Section 34, 4, 408, 420
High Courts18 Apr 1995Dismissed
Rosiline George Vs Union of India (UOI) and Others
High Court Of Kerala · (1995) 04 KL CK 0017
Constitution of India, 1950 — Article 226Extradition Act, 1962 — Section 24, 7(4)
High Courts18 Apr 1995Allowed
B. Sundaresan Vs State of Kerala and Others
High Court Of Kerala · AIR 1995 Ker 307
Constitution of India, 1950 — Article 19(1), 19(6), 245, 304
High Courts18 Apr 1995Dismissed
C. Sivanandan Vs State of Kerala and Others
High Court Of Kerala · AIR 1995 Ker 354
Constitution of India, 1950 — Article 226, 299Evidence Act, 1872 — Section 78
High Courts10 Apr 1995Allowed
T. Krishnan Unni Vs Chairman and Managing Director
High Court Of Kerala · (1996) 2 LLJ 1072
Constitution of India, 1950 — Article 14, 16, 39