High Courts31 Jul 1995Dismissed
Hamsa Vs George and Others
High Court Of Kerala · (1996) 1 CivCC 294
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
COURT ARCHIVE
High Court Of Kerala judgments, 1995
524 judgments · page 12 of 27
High Courts31 Jul 1995Dismissed
Thomas Vs Mathew N.M. and 2 Others
High Court Of Kerala · (1995) 07 KL CK 0043
Contract Act, 1872 — Section 43Motor Vehicles Act, 1988 — Section 140, 140(1), 144, 166
High Courts31 Jul 1995
P. Gangadharan Pillai Vs State of Kerala and Others
High Court Of Kerala · (1995) 2 ACC 523 : AIR 1996 Ker 71
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts31 Jul 1995Dismissed
Moideen Vs Gopalan
High Court Of Kerala · (1996) ACJ 139 : (1996) 1 LLJ 1027
Workmens Compensation Act, 1923 — Section 2
High Courts29 Jul 1995Allowed
Kadeeja Vs State of Kerala and Others
High Court Of Kerala · (1995) 07 KL CK 0054
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1), 8, 9, 9(1)Constitution of India, 1950 — Article 22Customs Act, 1962 — Section 104
High Courts28 Jul 1995Allowed
Narayanan Subhakaran Vs Rajamany and Others
High Court Of Kerala · (1995) 07 KL CK 0045
Contract Act, 1872 — Section 13, 23Evidence Act, 1872 — Section 43
High Courts28 Jul 1995Allowed
A.K. Venkitarama Iyer Vs Vesu Amma and Another
High Court Of Kerala · (1995) 07 KL CK 0037
Kerala Land Reforms Act, 1963 — Section 125, 125(3), 72, 72BTransfer of Property Act, 1882 — Section 52
High Courts28 Jul 1995Allowed
Mrs. Kadeeja Vs The State of Kerala and Others
High Court Of Kerala · (1996) 2 ALT(Cri) 377 : (1996) CriLJ 132 : (1996) 3 ILR (Ker) 209
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1), 8, 9, 9(1)Constitution of India, 1950 — Article 22Customs Act, 1962 — Section 104
High Courts28 Jul 1995Dismissed
Asokan Vs The Deputy Collector (RR), Collectorate, Ernakulam and Another
High Court Of Kerala · AIR 1996 Ker 98 : (1995) 3 ILR (Ker) 604
Kerala Stamp Act, 1959 — Section 33(1), 33(2), 39(1)
High Courts28 Jul 1995Allowed
Venkitarama Iyer Vs Vesu Amma and Others
High Court Of Kerala · (1995) 07 KL CK 0018
Kerala Land Reforms Act, 1963 — Section 125, 125(3), 72, 72BTransfer of Property Act, 1882 — Section 52
High Courts27 Jul 1995Allowed
Sujir Ganesh Nayak and Company Vs National Insurance Co.
High Court Of Kerala · AIR 1996 Ker 49 : (1996) 85 CompCas 531
Contract Act, 1872 — Section 18, 28Limitation Act, 1963 — Section 4
High Courts27 Jul 1995Allowed
S. Krishnanunni Vs State of Kerala
High Court Of Kerala · (1995) 07 KL CK 0040
Constitution of India, 1950 — Article 14
High Courts27 Jul 1995Allowed
Sujir Ganesh Nayak and Co., Quilon Vs National Insurance Co. Ltd., Calcutta and Another
High Court Of Kerala · AIR 1996 Ker 49 : (1996) 85 CompCas 531
Civil Procedure Code, 1908 (CPC) — Section 100, 28Contract Act, 1872 — Section 28Limitation Act, 1963 — Article 44
High Courts26 Jul 1995Allowed
Babu Vs Remesan and Others
High Court Of Kerala · (1996) ACJ 988 : AIR 1996 Ker 95
Motor Vehicles Act, 1988 — Section 140, 166
High Courts26 Jul 1995
Ganeshan Vs State of Kerala
High Court Of Kerala · (1996) 1 ILR (Ker) 364 : (1996) 1 LLJ 1142
Constitution of India, 1950 — Article 142, 16
High Courts25 Jul 1995
Ramachandran Nair Vs The Controller of Defence Accounts and Others
High Court Of Kerala · (1995) 07 KL CK 0020
High Courts24 Jul 1995
Vakkanad G. Nagappan Vs M.S. Mani and Others
High Court Of Kerala · (1995) 07 KL CK 0056
Contempt of Courts Act, 1971 — Section 14, 15, 15(1), 15(1)(b)
High Courts24 Jul 1995Dismissed
Porinchu and another Vs John
High Court Of Kerala · (1995) 07 KL CK 0013
Civil Procedure Code, 1908 (CPC) — Section 115, 48Limitation Act, 1963 — Section 28
High Courts24 Jul 1995Dismissed
Porinchu and Another Vs John
High Court Of Kerala · (1995) 2 CivCC 577
Civil Procedure Code, 1908 (CPC) — Section 115, 48Limitation Act, 1963 — Article 136, 28
High Courts21 Jul 1995
Dakshayani and Another Vs Balakrishnan Nair and Others
High Court Of Kerala · (1995) 07 KL CK 0050
Succession Act, 1925 — Section 106, 107Trusts Act, 1882 — Section 82