High Courts06 Oct 1994Dismissed
Keka Nature Preservation Society, Triasur Vs Professor, Livestock Research Centre and Others
High Court Of Kerala · AIR 1995 Ker 154
Forest Act, 1927 — Section 35Kerala Forest Act, 1961 — Section 30
COURT ARCHIVE
High Court Of Kerala judgments, 1994
555 judgments · page 9 of 28
High Courts06 Oct 1994Dismissed
K.J. Joseph Vs K.S.E.B.
High Court Of Kerala · (1994) 2 KLJ 721
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 141Constitution of India, 1950 — Article 226
High Courts06 Oct 1994
M/s. Southern India Marine Products Co. (Pvt.) Ltd Vs K.S.E.B. and Another
High Court Of Kerala · (1994) 2 KLJ 773
Electricity Act, 1910 — Section 26, 26(3), 26(6)
High Courts05 Oct 1994Allowed
The Manager, K.M.M.U.P. School, Perinthlmanna South Vs The State of Kerala and Others
High Court Of Kerala · AIR 1995 Ker 243
Constitution of India, 1950 — Article 226Kerala Education Act, 1958 — Section 1
High Courts05 Oct 1994
Commissioner of Income Tax Vs R. Bharathan R. Bharathan Vs Commissioner of Income Tax
High Court Of Kerala · (1994) 10 KL CK 0031
Income Tax Act, 1961 — Section 256
High Courts05 Oct 1994
Commissioner of Income Tax Vs K. Bhaskaran
High Court Of Kerala · (1994) 122 CTR 371 : (1995) 212 ITR 169
High Courts05 Oct 1994
COMMISSIONER OF Income Tax Vs R. BHARATHAN. (AND VICE VERSA).
High Court Of Kerala · (1995) 212 ITR 102
Income Tax Act, 1961 — Section 256
High Courts04 Oct 1994
Commissioner of Income Tax Vs Rajmohan Cashews (I.) Ltd.
High Court Of Kerala · (1995) 211 ITR 659
Finance Act, 1979 — Section 2(7)Income Tax Act, 1961 — Section 256
High Courts04 Oct 1994
Louis Pachan Vs V. Janaki Amma and Others
High Court Of Kerala · (1994) 10 KL CK 0013
Buildings (Lease and Rent Control) Act — Section 11(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Constitution of India, 1950 — Article 226, 227
High Courts03 Oct 1994Dismissed
The Shipping Corporation of India Ltd and another Vs The Oriental Insurance Company Ltd and another
High Court Of Kerala · (1994) 2 KLJ 675
Bills of Lading Act, 1856 — Section 3Major Port Trusts Act, 1963 — Section 42
High Courts03 Oct 1994
K.M. Mathew Vs M. Murukanandan and Others
High Court Of Kerala · (1996) 1 ACC 316 : (1995) 1 ILR (Ker) 218
Motor Vehicles Act, 1988 — Section 166
High Courts03 Oct 1994Dismissed
Sathyabhama Amma Vs Vijaya Amma
High Court Of Kerala · AIR 1995 Ker 74 : (1995) 2 ILR (Ker) 100
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1(1)
High Courts03 Oct 1994
Shipping Corporation of India Ltd. Vs Oriental Insurance Co. Ltd.
High Court Of Kerala · (1995) 1 ACC 705
Major Port Trusts Act, 1963 — Section 42
High Courts30 Sept 1994
Commissioner of Income Tax Vs Kalpetta Estates Ltd.
High Court Of Kerala · (1994) 122 CTR 410 : (1995) 1 ILR (Ker) 452 : (1995) 211 ITR 635
Income Tax Act, 1961 — Section 256, 45
High Courts30 Sept 1994Dismissed
Kuduvakuzinyil Sudhakaran Vs State
High Court Of Kerala · (1995) CriLJ 721 : (1995) 1 ILR (Ker) 365
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 96
High Courts28 Sept 1994Dismissed
A. Gopalan Vs Thattoli Rajan
High Court Of Kerala · (1995) 1 DMC 121 : (1995) 1 ILR (Ker) 668 : (1995) 1 ILR (Ker) 214
Guardians and Wards Act, 1890 — Section 17(3), 17(5), 25Penal Code, 1860 (IPC) — Section 304B
High Courts28 Sept 1994Dismissed
Jacobs Private Limited Vs Thomas Jacob
High Court Of Kerala · AIR 1995 Ker 249 : (1995) 1 ILR (Ker) 208
Transfer of Property Act, 1882 — Section 53ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts28 Sept 1994Allowed
Gopalan Vs Rajan
High Court Of Kerala · (1995) 1 DMC 175
Guardians and Wards Act, 1890 — Section 17, 17(3), 17(5), 25
High Courts27 Sept 1994
Commissioner of Income Tax Vs Trichur Kuri Syndicate Ltd.
High Court Of Kerala · (1995) 124 CTR 169 : (1995) 211 ITR 365
Income Tax Act, 1961 — Section 256
High Courts27 Sept 1994
Commissioner of Income Tax Vs Harry Dennis Boughman
High Court Of Kerala · (1995) 211 ITR 991
Income Tax Act, 1961 — Section 10(14), 256