High Courts08 Sept 1994
M. Rajagopalan Vs Baby Alex and Others
High Court Of Kerala · (1994) 2 KLJ 754
COURT ARCHIVE
High Court Of Kerala judgments, 1994
555 judgments · page 11 of 28
High Courts07 Sept 1994
Kotta Mohammed and Others Vs Rukkiya
High Court Of Kerala · (1994) 2 KLJ 726
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Contract Act, 1872 — Section 23Kerala Land Reforms (Amendment) Act, 1969 — Section 56
High Courts07 Sept 1994Dismissed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Canara Workshop Limited
High Court Of Kerala · (1994) 95 STC 507
Kerala General Sales Tax Act, 1963 — Section 2, 5(1), 5(2), 5(2A)Kerala General Sales Tax Rules, 1963 — Rule 9
High Courts07 Sept 1994Allowed
Ithachutty and others Vs K.T. Rukkiya
High Court Of Kerala · (1994) 2 KLJ 726
Contract Act, 1872 — Section 23Kerala Land Reforms Act, 1963 — Section 125(3), 2(57), 74, 74(1), 74(2)Transfer of Property Act, 1882 — Section 106
High Courts06 Sept 1994Dismissed
Soman Pillai Vs State
High Court Of Kerala · (1996) CriLJ 1031
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 202(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25, 26, 27, 32
High Courts05 Sept 1994Dismissed
State of Kerala Vs Jose @ Saju and Others
High Court Of Kerala · (1994) 2 KLJ 787
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 304(B), 34, 498(A)
High Courts02 Sept 1994
Kerala State Road Transport Corporation Vs Feethambaran Rep. by his Next Friends Sukhmmari
High Court Of Kerala · (1994) 2 ACC 683
High Courts02 Sept 1994Allowed
Ponnambalan Vs Authority under Minimum Wages Act
High Court Of Kerala · (1995) 1 ILR (Ker) 64 : (1995) 1 LLJ 493
Constitution of India, 1950 — Article 13, 226, 23Minimum Wages Act, 1948 — Section 20
High Courts02 Sept 1994
State of Kerala Vs Rajayyan
High Court Of Kerala · (1996) 1 ALT(Cri) 127 : (1995) 1 DMC 287 : (1995) 1 ILR (Ker) 162 : (1994) 2 KLJ 632
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts02 Sept 1994Dismissed
Kerala State Road Transport Corporation Vs Peethambaran
High Court Of Kerala · (1995) ACJ 515 : (1995) 1 ILR (Ker) 70
High Courts01 Sept 1994Dismissed
F.S. Chhajerh Vs Kerala Financial Corporation and Another
High Court Of Kerala · (1995) 82 CompCas 1 : (1995) 1 ILR (Ker) 59
State Financial Corporations Act, 1951 — Section 29
High Courts31 Aug 1994
Gopi Vs Pramila
High Court Of Kerala · (1994) 2 KLJ 608
Family Courts Act, 1984 — Section 19, 19(1)Hindu Marriage Act, 1955 — Section 25, 28
High Courts27 Aug 1994Dismissed
C.J. John Vs Oriental Kuries Ltd.
High Court Of Kerala · (1994) 2 KLJ 296
Companies Act, 1956 — Section 13, 13(1)(e), 2(49)Kerala Chitties Act, 1975 — Section 2(6), 3, 3(1), 60
High Courts26 Aug 1994Dismissed
Binny Ltd. Vs Regl. Poultry Officer and Others
High Court Of Kerala · (1995) ACJ 526 : (1995) 70 FLR 736 : (1995) 1 LLJ 99
Workmens Compensation Act, 1923 — Section 12(2)
High Courts26 Aug 1994Dismissed
A. Panduranga Prabhu Vs M.M. Muhammed Kunhi
High Court Of Kerala · (1994) 2 KLJ 802
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(a)(b), 11(3), 11(4)(ii)
High Courts25 Aug 1994Allowed
Vijayakumar and others Vs State
High Court Of Kerala · (1994) 2 KLJ 903
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts25 Aug 1994
Renuka Jayapal and Another Vs Kerala State Housing Board
High Court Of Kerala · (1994) 08 KL CK 0007
Kerala State Housing Board (Allotment of House or Site and Constitution of Committees) Regulations, 1976 — Regulation 12
High Courts24 Aug 1994Allowed
Joseph Vs Divisional Railway Manager and others
High Court Of Kerala · (1994) 2 KLJ 868
Railways Act, 1989 — Section 11(c), 2(31)
High Courts23 Aug 1994
Beena Joseph Vs Kerala State Insurance Department
High Court Of Kerala · (1995) 1 ACC 4
High Courts23 Aug 1994Allowed
Elsykutty Devassia and Others Vs Jose and Others
High Court Of Kerala · (1995) 2 ACC 298 : (1995) ACJ 364