High Courts04 Nov 1993Dismissed
Annamma Vs State of Kerala and Others
High Court Of Kerala · (1994) 1 KLJ 63
Constitution of India, 1950 — Article 12, 226, 227, 32
COURT ARCHIVE
High Court Of Kerala judgments, 1993
704 judgments · page 5 of 36
High Courts02 Nov 1993Allowed
Van Der Elst Danny and Another Vs Indian Council of Social Welfare and Another
High Court Of Kerala · (1994) 1 DMC 564
Guardians and Wards Act, 1890 — Section 47
High Courts02 Nov 1993Allowed
Cappellotto Livio Vs Indian Council of Social Welfare
High Court Of Kerala · (1994) 1 DMC 564
Guardians and Wards Act, 1890 — Section 10, 11, 7
High Courts01 Nov 1993Dismissed
S. Valsala Vs State of Kerala
High Court Of Kerala · (1994) 95 STC 450
High Courts29 Oct 1993
Commissioner of Income Tax Vs Sree Bhagavathi Textiles Ltd.
High Court Of Kerala · (1994) 120 CTR 414 : (1994) 207 ITR 826
Income Tax Act, 1961 — Section 36(1)
High Courts29 Oct 1993
Commissioner of Income Tax Vs Madras Spinners Ltd.
High Court Of Kerala · (1994) 120 CTR 392 : (1994) 207 ITR 35
Income Tax Act, 1961 — Section 36(1), 37
High Courts29 Oct 1993
Vanaja Textiles Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1994) 118 CTR 372 : (1994) 208 ITR 161
Income Tax Act, 1961 — Section 36(1), 40A(7)
High Courts28 Oct 1993Dismissed
Nagesh Sales Corporation and Another Vs Kerala Soaps and Oils Limited
High Court Of Kerala · AIR 1994 Ker 150 : (1994) 2 ILR (Ker) 279
Civil Procedure Code, 1908 (CPC) — Section 20, 34(1)Limitation Act, 1963 — Article 12, 14
High Courts27 Oct 1993Allowed
Dr. P.K. Mohammed Rasheed Vs State of Kerala and Another
High Court Of Kerala · (1994) 1 ALT(Cri) 181 : (1994) 1 CivCC 256 : (1997) 89 CompCas 45 : (1994) CriLJ 674 : (1993) 1 ILR (Ker) 654 : (1994) 2 RCR(Criminal) 329
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 190(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts26 Oct 1993Allowed
P.S.N. Rawther Vs Shahui Hameed
High Court Of Kerala · (1993) 2 KLJ 1094
High Courts26 Oct 1993
P.G. Thampi Vs State and Others
High Court Of Kerala · (1993) 2 KLJ 939
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482
High Courts26 Oct 1993
Aravind Tin Industries Vs State of Kerala
High Court Of Kerala · (1994) 95 STC 36
High Courts25 Oct 1993Allowed
Lamina Suspension Products (P) Ltd. Vs State of Kerala
High Court Of Kerala · (1994) 95 STC 459
High Courts25 Oct 1993
P.G. Thampi Vs State of Kerala and Others
High Court Of Kerala · (1994) CriLJ 654 : (1994) 2 ILR (Ker) 273
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482
High Courts25 Oct 1993Allowed
Ammukutty Amma Vs Umadevi Amma and Another
High Court Of Kerala · (1993) 2 KLJ 1028
High Courts22 Oct 1993Allowed
Dr. S. Mohanan Nair Vs State of Kerala and Others
High Court Of Kerala · (1993) 2 KLJ 943
High Courts22 Oct 1993Dismissed
State of Kerala Vs Venga Gopalan and others
High Court Of Kerala · (1994) 2 KLJ 507
Criminal Procedure Code, 1973 (CrPC) — Section 164, 293, 313, 378Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 201, 204, 302, 34, 341
High Courts22 Oct 1993Dismissed
Raveendran and Another Vs State of Kerala
High Court Of Kerala · (1994) CriLJ 3562
Criminal Procedure Code, 1973 (CrPC) — Section 164, 293, 313, 378Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts22 Oct 1993Dismissed
Hindustan Latex Ltd. and Others Vs P.G. Padmarajan and Another
High Court Of Kerala · (1994) 3 ILR (Ker) 233 : (1994) 2 LLJ 278
Constitution of India, 1950 — Article 12, 14, 21, 226, 311(2)Industrial Disputes Act, 1947 — Section 25F
High Courts22 Oct 1993Allowed
Velayudhan Vs State of Kerala
High Court Of Kerala · (1994) 1 ALT(Cri) 112 : (1993) 2 KLJ 894
Criminal Procedure Code, 1973 (CrPC) — Section 354, 387Penal Code, 1860 (IPC) — Section 324, 447, 84