High Courts05 Jan 1993Dismissed
Muthu alias Vava Vs Ammalu and Others
High Court Of Kerala · AIR 1993 Ker 272 : (1993) 3 ILR (Ker) 22
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 44
COURT ARCHIVE
High Court Of Kerala judgments, 1993
704 judgments · page 36 of 36
High Courts04 Jan 1993
Manager, AVLP School and Another Vs State and Others
High Court Of Kerala · (1993) 1 KLJ 499
Kerala Education Rules, 1959 — Rule 92
High Courts04 Jan 1993
Manager, A.V.L.P. School and Another Vs State of Kerala and Others
High Court Of Kerala · (1993) 1 KLJ 499
Kerala Education Rules, 1959 — Rule 92
High Courts01 Jan 1993
Govt. Engg. College and Others Vs Sreenivasan and Others
High Court Of Kerala · (1993) 2 LLJ 213
Constitution of India, 1950 — Article 23Minimum Wages Act, 1948 — Section 20