High Courts26 Jun 1991Allowed

C. Sarala Vs K. Nalinakshan

High Court Of Kerala · AIR 1991 Ker 362 : (1991) 2 DMC 451

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11, 96Hindu Marriage Act, 1955 — Section 13
High Courts20 Jun 1991Dismissed

Manoj K. Seth Vs R.J. Fernandez

High Court Of Kerala · (1991) CivCC 637 : (1992) 73 CompCas 441 : (1991) CriLJ 3253 : (1991) 3 ILR (Ker) 621

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138