High Courts06 Jun 1990
Commissioner of Income Tax Vs Travancore Titanium Products Ltd.
High Court Of Kerala · (1990) 186 ITR 112
Income Tax Act, 1961 — Section 36(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 23 of 32
High Courts06 Jun 1990
J. Dinesh Kumar Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 186 ITR 215
High Courts06 Jun 1990
Thomman Varkey Vs Sukumaran and Another
High Court Of Kerala · (1990) 06 KL CK 0021
Penal Code, 1860 (IPC) — Section 497, 498
High Courts06 Jun 1990Allowed
Thomas Vs Thomas and Others
High Court Of Kerala · (1990) 2 KLJ 16
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 44 Rule 1
High Courts05 Jun 1990Dismissed
Kerala State Road Trans. Corpn. Vs Rajamma Valsala and Others
High Court Of Kerala · (1990) 2 ACC 513 : (1990) ACJ 1010
High Courts05 Jun 1990
Sheik Rawther Sons Vs Secretary (Taxes), Board of Revenue and Another
High Court Of Kerala · (1990) 06 KL CK 0057
Kerala General Sales Tax Act, 1963 — Section 15, 15(1), 15(2), 15(3), 29(2)Kerala General Sales Tax Rules, 1963 — Rule 35A, 7, 7(1), 7(10), 7(2)
High Courts04 Jun 1990
Chacko Varkey and another Vs Sheela Peter and Others
High Court Of Kerala · (1991) 1 KLJ 44
Succession Act, 1925 — Section 211, 213, 213(1), 232, 232(c)
High Courts31 May 1990
Cochin Devaswom Board Vs Government of India and Others
High Court Of Kerala · (1991) 188 ITR 8
General Clauses Act, 1897 — Section 21Income Tax Act, 1961 — Section 10(23C)
High Courts31 May 1990
National Insurance Co. Ltd. Vs Savithri
High Court Of Kerala · (1991) 1 ACC 85 : (1990) KLJ 782
Motor Vehicles Act, 1939 — Section 92A
High Courts31 May 1990Dismissed
National Insurance Co. Ltd. Vs K. Savithri and Others and Lalitha and Others
High Court Of Kerala · (1990) 2 ACC 505 : (1990) ACJ 768 : (1990) 3 ILR (Ker) 129
Motor Vehicles Act, 1939 — Section 92A
High Courts31 May 1990
Commissioner of Income Tax Vs Rajagiri Rubber and Produce Co. Ltd.
High Court Of Kerala · (1991) 189 ITR 182
Income Tax Act, 1961 — Section 45
High Courts31 May 1990
Thomas Vs Augusthy Thomas
High Court Of Kerala · (1990) 05 KL CK 0001
Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263
High Courts29 May 1990
T. Varghese and Others Vs Kerala State Road Trans. Corpn. and Others
High Court Of Kerala · (1991) ACJ 29
High Courts29 May 1990Dismissed
M/s. Hill Produce Corporation Vs State of Kerala and Others
High Court Of Kerala · (1990) 2 KLJ 80
Constitution of India, 1950 — Article 246, 248, 301Kerala General Sales Tax Act, 1963 — Section 3, 4, 5, 5A, 5A(1)(c)
High Courts22 May 1990Allowed
Fr. Joseph Vilangatil Vs Union of India and Others
High Court Of Kerala · (1990) 2 KLJ 77
Income Tax Act, 1961 — Section 19, 54E
High Courts11 Apr 1990Dismissed
M. Farisa Begum and others Vs Smt. Syed M. Fathima and another.
High Court Of Kerala · (1990) 1 KLJ 754
Contract Act, 1872 — Section 62
High Courts11 Apr 1990Allowed
K. Thankappan Nair Vs South Indian Bank Ltd. and Others
High Court Of Kerala · (1990) KLJ 752
Contract Act, 1872 — Section 139, 141Limitation Act, 1963 — Section 19
High Courts11 Apr 1990Allowed
M.N. Gopalakrishna Panicker and another Vs State and others
High Court Of Kerala · (1991) 1 KLJ 75
Kerala Co-operative Societies Act, 1969 — Section 69Kerala Co-operative Societies Rules, 1969 — Rule 67(7)(a)(II)(i)
High Courts11 Apr 1990
Padmanabha Pillai Krishna Pillai Vs kunjukrishna kurukkal karunakara kurukkal and Others
High Court Of Kerala · (1990) 04 KL CK 0005