High Courts02 Jul 1990
New Woodlands Hotel Vs Commissioner of Income Tax and Others
High Court Of Kerala · (1991) 188 ITR 137
Constitution of India, 1950 — Article 226, 265Contract Act, 1872 — Section 72Income Tax Act, 1961 — Section 240, 241, 244
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 20 of 32
High Courts29 Jun 1990
P.J. Jose Vs Ali Joseph
High Court Of Kerala · (1990) 2 KLJ 120
Divorce Act, 1869 — Section 10, 11, 11(2)
High Courts29 Jun 1990Allowed
Choorakadan alias Rayyappadan Sanku and Others Vs Antony
High Court Of Kerala · AIR 1991 Ker 44
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 41 Rule 1, Order 43 Rule 1, 105
High Courts29 Jun 1990
Jose Vs Ali Joseph
High Court Of Kerala · (1991) 1 DMC 392 : (1991) 1 ILR (Ker) 15
Divorce Act, 1869 — Section 10, 11
High Courts28 Jun 1990Allowed
The State Vs Raman
High Court Of Kerala · (1990) CriLJ 1967 : (1990) 3 ILR (Ker) 125
Penal Code, 1860 (IPC) — Section 299, 300, 307, 324, 325
High Courts28 Jun 1990Dismissed
Damodara Nayak Vs Vatsala Nayak and Others
High Court Of Kerala · AIR 1990 Ker 348 : (1991) 2 ILR (Ker) 105
High Courts27 Jun 1990Allowed
Varghese Vs State Of Kerala
High Court Of Kerala · (1990) 2 KLT 416
Kerala Police Act, 1960 — Section 51(a)
High Courts27 Jun 1990
Elizabeth Joseph Vs Commissioner of Income Tax
High Court Of Kerala · (1991) 187 ITR 117
High Courts27 Jun 1990
M.D. Joseph (Legal heir of Late M.V. Dominic) Vs Commissioner of Income Tax
High Court Of Kerala · (1990) 90 CTR 6 : (1991) 187 ITR 112
Income Tax Act, 1961 — Section 45, 48
High Courts27 Jun 1990
Commissioner of Income Tax Vs Calicut Modern Spinning and Weaving Mills Ltd.
High Court Of Kerala · (1990) 186 ITR 509
Income Tax Act, 1961 — Section 36(1), 37
High Courts27 Jun 1990Dismissed
G. Parameswaran Nair Vs State of Kerala
High Court Of Kerala · (1990) CriLJ 2011 : (1990) 3 ILR (Ker) 124
Criminal Procedure Code, 1973 (CrPC) — Section 212, 219Penal Code, 1860 (IPC) — Section 161, 165, 165APrevention of Corruption Act, 1947 — Section 17, 5(1), 5A(1), 6A
High Courts27 Jun 1990Allowed
Saraswathi Amma and Others Vs Radhamma and Others
High Court Of Kerala · AIR 1991 Ker 86 : (1990) 3 ILR (Ker) 124
Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 10, 17, 7, 8
High Courts27 Jun 1990
Commissioner of Income Tax Vs Kerala Premo Pipe Factory Ltd.
High Court Of Kerala · (1991) 56 TAXMAN 342
Income Tax Act, 1961 — Section 36(1)(ii), 37
High Courts27 Jun 1990Dismissed
Perumal Vadyar and others Vs Devi and others
High Court Of Kerala · (1991) 1 KLJ 65
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Jun 1990
Mariyamma Vs Kochoouseph
High Court Of Kerala · (1990) 06 KL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151
High Courts26 Jun 1990
P.V. Jacob Vs Commissioner of Wealth-tax
High Court Of Kerala · (1991) 192 ITR 196
High Courts26 Jun 1990
Kalpaka Bazar and Others Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1990) 186 ITR 617
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts26 Jun 1990Dismissed
Mariyatmma Vs Kochouseph
High Court Of Kerala · (1990) 06 KL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 23 Rule 1, 151
High Courts25 Jun 1990
Commissioner of Income Tax Vs Poyilakkada Fisheries Pvt. Ltd.
High Court Of Kerala · (1991) 92 CTR 4 : (1991) 2 ILR (Ker) 686 : (1992) 197 ITR 85
Income Tax Act, 1961 — Section 32A, 80J
High Courts25 Jun 1990
Raman Pillai Vs Bhaskara Panicker
High Court Of Kerala · (1990) 2 KLJ 151
Kerala Land Reforms Act, 1963 — Section 106