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High Court Of Kerala judgments, 1990

638 judgments · page 17 of 32

High Courts25 Jul 1990Dismissed

Saleem Vs A.R. Rajeswary and 2 others

High Court Of Kerala · (1990) 2 KLJ 245

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(17), 11(3)
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High Courts25 Jul 1990Dismissed

Sigma Agencies (P) Ltd. Vs P.V. Thomas and Others

High Court Of Kerala · AIR 1991 Ker 102 : (1991) 1 ILR (Ker) 55

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20
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High Courts24 Jul 1990

State Vs Moidu

High Court Of Kerala · (1991) 51 ELT 34

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 190(1), 192Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 36, 36A, 36A(1), 36B
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