High Courts30 Nov 1988Dismissed
K.A. Mohemmed and Others Vs Palackal Koyamu Haji
High Court Of Kerala · (1989) 1 KLJ 31
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 96Kerala Land Reforms Act, 1963 — Section 13B, 2(6), 6
COURT ARCHIVE
High Court Of Kerala judgments, 1988
539 judgments · page 3 of 27
High Courts28 Nov 1988
M/s Caminco Binani Zinc Ltd. Vs T.P. Pappachan and Others
High Court Of Kerala · (1989) 1 KLJ 40
Contract Labour (Regulation and Abolition) Act, 1970 — Section 21(4)Factories Act, 1948 — Section 46
High Courts28 Nov 1988
Achuthan Gopalan Nair Vs K. Sreedharan Nair
High Court Of Kerala · (1988) 2 KLJ 879
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 41 Rule 1
High Courts28 Nov 1988Allowed
Varghese Vs State of Kerala and Others
High Court Of Kerala · AIR 1989 Ker 248
Stamp Act, 1899 — Section 33
High Courts28 Nov 1988Dismissed
M.K. Harshan Vs State of Kerala
High Court Of Kerala · (1988) 2 KLJ 899
Constitution of India, 1950 — Article 166(1)Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2), 6
High Courts25 Nov 1988
Thoma Thomas Vs Parameswaran Nair
High Court Of Kerala · (1988) 11 KL CK 0039
Kerala Stamp Act, 1959 — Article 1, 13, 33, 33(1), 34
High Courts25 Nov 1988Allowed
Padmanabhan Vs Thomas and Another
High Court Of Kerala · AIR 1989 Ker 188
Specific Relief Act, 1963 — Section 37
High Courts24 Nov 1988Allowed
K.K. Anirudhan Vs T. Prasanna kumari
High Court Of Kerala · (1988) 2 KLJ 840
Hindu Marriage Act, 1955 — Section 13, 13B, 13B, 13B(1), 13B(2)
High Courts23 Nov 1988Allowed
Chokli Moideenkutty Vs The State Transport Appellate Tribunal, Ernakulam and Others
High Court Of Kerala · AIR 1989 Ker 271 : (1989) 1 ILR (Ker) 693
Kerala Motor Vehicles Rules, 1989 — Rule 177A(3)Motor Vehicles Act, 1939 — Section 2(28A), 46
High Courts23 Nov 1988Allowed
V.C. Achuthan Vs M. Abdul Salam and Others
High Court Of Kerala · (1988) 2 KLJ 869
Motor Vehicles Act, 1988 — Section 62
High Courts23 Nov 1988Allowed
V.G. Achuthan Vs Abdul Salam and Others
High Court Of Kerala · (1988) 2 KLJ 869
Motor Vehicles Act, 1939 — Section 48, 51, 54, 57, 57(8)
High Courts21 Nov 1988Dismissed
A.V. Kelankutty Vs Nayadi and Other
High Court Of Kerala · (1988) 2 KLJ 819
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 21
High Courts18 Nov 1988Dismissed
C. Cherian Vs State of Kerala and Others
High Court Of Kerala · (1988) 2 KLJ 859
Constitution of India, 1950 — Article 14Kerala Education Act, 1958 — Section 12, 12(1), 2, 2(6), 36
High Courts18 Nov 1988Allowed
K.P. Sobhana Vs Catholic Syrian Bank Ltd. and Others
High Court Of Kerala · AIR 1989 Ker 246 : (1989) 66 CompCas 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49, 47, 60Partnership Act, 1932 — Section 29, 48
High Courts18 Nov 1988Dismissed
P.K. Kunjukrishnan Nair Vs State of Kerala and Others
High Court Of Kerala · AIR 1989 Ker 253
Constitution of India, 1950 — Article 14, 16Contract Act, 1872 — Section 23
High Courts18 Nov 1988Dismissed
Gopinathan Suresh and Another Vs State of Kerala
High Court Of Kerala · (1988) 11 KL CK 0015
Penal Code, 1860 (IPC) — Section 34, 376, 450
High Courts18 Nov 1988Dismissed
V.M. Kunhimohammed Vs Superintendent of Customs and Others
High Court Of Kerala · (1989) 39 ELT 519
High Courts18 Nov 1988Allowed
Francis Joy and Another Vs State of Kerala
High Court Of Kerala · (1989) 1 KLJ 585
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162(2), 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts17 Nov 1988Dismissed
Madan Gopal Vs State and two others
High Court Of Kerala · (1988) 2 KLJ 821
Criminal Procedure Code, 1973 (CrPC) — Section 203, 227, 24, 245, 257Penal Code, 1860 (IPC) — Section 304(A)
High Courts17 Nov 1988
Monarch Investments St. Thomas Road, Trichur and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1989 Ker 177
Constitution of India, 1950 — Article 14, 19, 19(1)Kerala Money Lenders Act, 1958 — Section 11A, 16A, 4, 4(2), 4(2A)