High Courts08 Dec 1988Dismissed
Gopalakrishnan Nair Vs Thembathy Ramani
High Court Of Kerala · (1989) 1 KLJ 124
Hindu Marriage Act, 1955 — Section 11, 12(1)(a), 18, 25, 5
COURT ARCHIVE
High Court Of Kerala judgments, 1988
539 judgments · page 2 of 27
High Courts08 Dec 1988Allowed
State Bank of Travancore Vs Punnose Ninan and Others
High Court Of Kerala · (1991) 72 CompCas 360 : (1989) 2 ILR (Ker) 407
Kerala Agriculturists Debt Relief Act, 1970 — Section 15, 15(6), 16
High Courts08 Dec 1988Dismissed
Gopalakrishnan Nair Vs Thembatty Ramani
High Court Of Kerala · AIR 1989 Ker 331
Hindu Marriage Act, 1955 — Section 12(1), 25
High Courts08 Dec 1988
Oriental Fire and General Insurance Co. Ltd. Vs Dr. C.S. Gopinathan and Others
High Court Of Kerala · (1996) 1 ACC 390
Motor Vehicles Act, 1988 — Section 95(2), 96(4)
High Courts08 Dec 1988Dismissed
Supdt. of Police (SPE/CBI) Cochin Vs M.K. Gopinathan
High Court Of Kerala · (1989) 1 KLJ 25
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 4(1), 8Penal Code, 1860 (IPC) — Section 16
High Courts07 Dec 1988
B. Dasan Vs State of Kerala and Others
High Court Of Kerala · (1988) 12 KL CK 0035
Constitution of India, 1950 — Article 226
High Courts07 Dec 1988Allowed
Madhavi Amma Vs Sailaja
High Court Of Kerala · (1989) 1 KLJ 51
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1A
High Courts07 Dec 1988
A.E. George Vs Suseelan and Others
High Court Of Kerala · (1989) 2 ACC 174 : (1989) ACJ 986
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts07 Dec 1988Allowed
Madhavi Amma Vs P.M. Sailaja and Another
High Court Of Kerala · (1989) 1 KLJ 51
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1A
High Courts06 Dec 1988Dismissed
Mathai Mathew Vs Kochukutty Thampi
High Court Of Kerala · (1989) 1 KLJ 535
Kerala Stamp Act, 1959 — Section 2(a)Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts05 Dec 1988Allowed
Kiran Overseas Vs Assistant Collector of Customs
High Court Of Kerala · (1989) 22 ECR 190 : (1992) 61 ELT 361
Constitution of India, 1950 — Article 265Contract Act, 1872 — Section 72Customs Act, 1962 — Section 124, 130E
High Courts02 Dec 1988Dismissed
State of Kerala Vs Kerala Panchayat Employees Organisation and Others
High Court Of Kerala · (1988) 12 KL CK 0033
Kerala Panchayat (Common Service) Rules, 1977 — Rule 12, 13, 13A, 13A(1), 13A(3)Kerala Panchayat Act, 1960 — Section 129(1), 39(2)Kerala State and Subordinate Services Rules, 1958 — Rule 13A
High Courts02 Dec 1988
T.V. Alexander Vs Gift Tax Officer and Others
High Court Of Kerala · (1989) 76 CTR 179 : (1989) 176 ITR 251 : (1990) 48 TAXMAN 275
Gift Tax Act, 1958 — Section 29
High Courts02 Dec 1988
St. George I.T. Centre Vs George K. John
High Court Of Kerala · (1989) 2 LLJ 331
Constitution of India, 1950 — Article 30
High Courts02 Dec 1988Dismissed
State of Kerala Vs T.J. Jose
High Court Of Kerala · (1989) 1 KLJ 8
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 361, 363, 375, 376
High Courts02 Dec 1988Dismissed
St. George Industrial Training Centre Vs George K. John and Others
High Court Of Kerala · (1989) 1 KLJ 64
Constitution of India, 1950 — Article 30(1)Kerala Payment Of Subsistence Allowance Act, 1972 — Section 2(6), 2(a), 2(a), 2(b), 2(c)
High Courts01 Dec 1988Allowed
Health Inspector, Tellicherry Municipality Vs K. Jayarajan and another
High Court Of Kerala · (1988) 2 KLJ 889
Kerala Municipalities Act, 1960 — Section 27(3), 389, 393
High Courts01 Dec 1988Dismissed
Ravi Vs S.I. of Police
High Court Of Kerala · (1988) 12 KL CK 0016
Penal Code, 1860 (IPC) — Section 292(2), 34Young Persons (Harmful Publications) Act, 1956 — Section 2, 3, 3(1)
High Courts01 Dec 1988Allowed
V. Madhavan Pillai Vs Chellappan Pillai and Others
High Court Of Kerala · (1988) 2 KLJ 882
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 5 Rule 1(2), Order 5 Rule 1(3), Order 8 Rule 1, Order 9 Rule 11
High Courts30 Nov 1988
Bhargavi pillai and Others Vs Vijayamma and Others
High Court Of Kerala · (1989) 1 KLJ 49
Civil Procedure Code, 1908 (CPC) — Section 2(2)