High Courts25 May 1987
A. Moideenkunhi Haji Vs State of Kerala and Others
High Court Of Kerala · (1987) KLJ 623
Kerala Land Reforms Act, 1963 — Section 100C, 100C(d), 101(2), 129, 129(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 21 of 31
High Courts25 May 1987
J. Kurian Vs Additional Income Tax Officer and Others
High Court Of Kerala · (1987) 34 TAXMAN 522
Kerala Agricultural Income Tax Act, 1950 — Section 11(1), 11(2), 35
High Courts25 May 1987Dismissed
Eacharan Velayudhan Vs Varkey and Others
High Court Of Kerala · (1987) KLJ 660
Kerala Land Reforms Act, 1963 — Section 11, 2(20), 2(25), 2(26), 2(a)
High Courts06 May 1987Dismissed
Deputy Commissioner of Sales Tax Vs Abdul Salam
High Court Of Kerala · (1988) 69 STC 144
Central Sales Tax Act, 1956 — Section 6, 6A
High Courts28 Apr 1987
K.T. Thomas Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1988) 173 ITR 283
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 230
High Courts27 Apr 1987Dismissed
K. Shahul Hameed Vs R.T.A. Palghat and Others
High Court Of Kerala · (1987) KLJ 1300
Constitution of India, 1950 — Article 226, 226A, 227Motor Vehicles Act, 1988 — Section 45, 46, 47, 47(3), 48
High Courts24 Apr 1987Dismissed
K. Shahul Hameed Vs The Regional Transport Authority and Others
High Court Of Kerala · (1987) 04 KL CK 0001
Constitution of India, 1950 — Article 226, 227Kerala Motor Vehicles Rules, 1989 — Rule 161Motor Vehicles Act, 1939 — Section 47, 57, 57(2), 57(3), 57(5)
High Courts22 Apr 1987Dismissed
Chacko Varghese Vs Karthiyani and Others
High Court Of Kerala · (1987) KLJ 990
Evidence Act, 1872 — Section 135
High Courts21 Apr 1987Dismissed
Unnikrishnan Vs State of Kerala and Others
High Court Of Kerala · (1987) KLJ 1262
Constitution of India, 1950 — Article 19, 19(1)(d), 19(5), 304
High Courts18 Apr 1987
Anthony Kutty Vs E.S.I. Corporation
High Court Of Kerala · (1988) 1 LLJ 80
Employees State Insurance Act, 1948 — Section 2, 45A, 45B, 68, 7
High Courts10 Apr 1987
Commissioner of Income Tax Vs Commonwealth Trust Ltd.
High Court Of Kerala · (1987) 66 CTR 26 : (1986) 2 ILR (Ker) 556
Income Tax Act, 1961 — Section 29, 37
High Courts10 Apr 1987
Santhos Kumar and Others Vs Verghese George and Others
High Court Of Kerala · AIR 1988 Ker 277 : (1987) KLJ 745
Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 12(1), 12(2)
High Courts10 Apr 1987Dismissed
Mathew Michael Vs Tekoy (India) Ltd.
High Court Of Kerala · (1990) 69 CompCas 145 : (1988) 2 ILR (Ker) 255
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 111, 111(2), 111(3), 111(5A), 155Securities Contracts (Regulation) Rules, 1957 — Rule 19(3)
High Courts10 Apr 1987
K. Jayachandran Vs O. Nargeese and Another
High Court Of Kerala · (1987) CriLJ 1997 : (1986) 2 ILR (Ker) 576
Criminal Procedure Code, 1973 (CrPC) — Section 259, 260, 263, 264, 274Penal Code, 1860 (IPC) — Section 279, 338
High Courts10 Apr 1987Allowed
Narayanan Nair Vs Taluk Land Board
High Court Of Kerala · (1987) 04 KL CK 0008
High Courts09 Apr 1987Allowed
State of Kerala and Another Vs T.V. Poulose
High Court Of Kerala · (1987) 04 KL CK 0040
Arbitration Act, 1940 — Section 16, 30
High Courts09 Apr 1987Dismissed
Deputy Commissioner of Sales Tax Vs Hassim Trading Co.
High Court Of Kerala · (1987) KLJ 936 : (1987) 66 STC 240
High Courts09 Apr 1987
Vittappan Vs State
High Court Of Kerala · (1987) CriLJ 1994 : (1988) 1 RCR(Criminal) 223
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 195, 340, 476Penal Code, 1860 (IPC) — Section 191, 193
High Courts09 Apr 1987
Commissioner of Income Tax Vs Travancore Electro Chemical Industries Ltd. Travancore Electro Chemical Industries Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1987) 65 CTR 284 : (1987) 167 ITR 359 : (1987) 35 TAXMAN 56
Companies (Profits) Surtax Act, 1964 — Section 2(8), 4, 80G, 80M
High Courts09 Apr 1987
Chacko and Others Vs K.S. Joseph and Others
High Court Of Kerala · (1987) 04 KL CK 0021
Constitution of India, 1950 — Article 14, 309Kerala Police Act, 1960 — Section 69Kerala Public Services Act, 1968 — Section 28