High Courts07 Jul 1987Allowed
Rajendran Vs State
High Court Of Kerala · (1987) KLJ 849
Criminal Procedure Code, 1973 (CrPC) — Section 102, 225(3), 246, 313, 41(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1987
605 judgments · page 16 of 31
High Courts03 Jul 1987
General Manager, Kerala State Road Transport Corporation Vs Saradamma
High Court Of Kerala · (1988) 1 ACC 255 : (1987) ACJ 926 : (1986) 2 ILR (Ker) 660
Motor Vehicles Act, 1939 — Section 110, 110A
High Courts03 Jul 1987
General Manager, Kerala State Road Transport Corporation, Trivandrum Vs K.P. Saradamma
High Court Of Kerala · AIR 1989 Ker 23
Motor Vehicles Act, 1939 — Section 110, 110(1)
High Courts03 Jul 1987Allowed
A and E Inspector, Asstt. Registrar''s Office, Udumbanchola and Others Vs Antony Varghese and Others
High Court Of Kerala · AIR 1988 Ker 115
High Courts03 Jul 1987
P.N. Sasikumar and Others Vs Commissioner of Income Tax
High Court Of Kerala · (1988) 69 CTR 78 : (1988) 1 ILR (Ker) 320 : (1988) 170 ITR 80
Income Tax Act, 1961 — Section 139(2), 147, 148, 2(31), 282(2)
High Courts03 Jul 1987
Fashion Saree House Vs Commissioner of Income Tax
High Court Of Kerala · (1988) 172 ITR 285
Income Tax Act, 1961 — Section 147, 256(2)
High Courts03 Jul 1987Dismissed
Govindan Vishnu Namboodiri Vs Ulahnnan Mathan and Ors
High Court Of Kerala · (1987) KLJ 1102
Specific Relief Act, 1963 — Section 16
High Courts03 Jul 1987Allowed
State of Kerala Vs Cardamom Planters'' Association
High Court Of Kerala · (1987) 67 STC 294
Civil Procedure Code, 1908 (CPC) — Section 2, 3, 36, 6
High Courts02 Jul 1987Dismissed
M. Gopi and Another Vs A. Shamsuddin and Others
High Court Of Kerala · AIR 1988 Ker 22
Kerala University Act, 1974 — Section 21, 34
High Courts02 Jul 1987
Poulose and Another Vs State Bank of Travancore
High Court Of Kerala · AIR 1989 Ker 79 : (1987) KLJ 882
Civil Procedure Code Amendment Act, 1963 — Order 34 Rule 4Transfer of Property Act, 1882 — Section 60, 83
High Courts02 Jul 1987
Commissioner of Income Tax Vs St. George Forana Church
High Court Of Kerala · (1988) 73 CTR 23 : (1988) 170 ITR 62
Income Tax Act, 1961 — Section 11
High Courts02 Jul 1987
Subramoniam and Others Vs Kerala Agricultural University
High Court Of Kerala · (1987) 2 LLJ 488
High Courts02 Jul 1987Dismissed
Varikottil Saidalavi Vs Sofia and Another
High Court Of Kerala · (1987) KLJ 868
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)(b), 5, 7
High Courts01 Jul 1987
M. Narayanan and Another Vs Chellan Kunhambu and Another
High Court Of Kerala · (1988) CriLJ 1375
Kerala Police Act, 2011 — Section 51(A)
High Courts01 Jul 1987Dismissed
Deputy Commissioner of Sales Tax Vs Prakash Traders
High Court Of Kerala · (1986) 2 ILR (Ker) 573 : (1987) 67 STC 239
Insecticides Act, 1968 — Section 3
High Courts01 Jul 1987
Commissioner of Income Tax Vs Punalur Paper Mills Limited
High Court Of Kerala · (1987) 64 CTR 211 : (1988) 170 ITR 37
Income Tax Act, 1961 — Section 119, 263
High Courts01 Jul 1987Allowed
Nalluswamy Vs Veemban
High Court Of Kerala · (1987) 07 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts01 Jul 1987
G. Rajasekharan Nair Vs D.I.G. of Police and Others
High Court Of Kerala · (1987) KLJ 1084
High Courts30 Jun 1987Dismissed
Ambika Provision Stores Vs State of Kerala
High Court Of Kerala · (1987) 67 STC 170