High Courts12 Sept 1986
General Traders Ltd. and Another Vs Pierce Leslie (India) Ltd. and Others
High Court Of Kerala · AIR 1987 Ker 62 : (1987) 1 ILR (Ker) 237
Bills of Lading Act, 1856 — Section 1Transfer of Property Act, 1882 — Section 92
COURT ARCHIVE
High Court Of Kerala judgments, 1986
421 judgments · page 8 of 22
High Courts11 Sept 1986Dismissed
Jessy Vaz and Others Vs V.Z. Cherian and Others
High Court Of Kerala · (1986) 23 KLJ 961
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 115, 146Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 18(5), 20, 22, 23Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts10 Sept 1986Dismissed
Ahammed Vs Mammad Kunhi and Others
High Court Of Kerala · AIR 1987 Ker 228
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 227, 228Specific Relief Act, 1963 — Section 12, 16, 20(1), 20(2), 22
High Courts10 Sept 1986Dismissed
Prabhakaran Vs Anthappan and Others
High Court Of Kerala · (1986) 09 KL CK 0010
Contract Act, 1872 — Section 45
High Courts09 Sept 1986Allowed
G. Kochu Kunju and Others Vs State of Kerala and Others
High Court Of Kerala · (1986) 23 KLJ 931
Constitution of India, 1950 — Article 226
High Courts09 Sept 1986
Kochu Kunju and Others Vs State of Kerala and Others
High Court Of Kerala · (1987) 1 LLJ 280
Constitution of India, 1950 — Article 226
High Courts09 Sept 1986
Commissioner of Income Tax Vs T.A.V. Trust
High Court Of Kerala · (1987) 65 CTR 170 : (1987) 166 ITR 848 : (1987) 34 TAXMAN 229
Income Tax Act, 1961 — Section 160(1), 161Trusts Act, 1882 — Section 5, 7
High Courts08 Sept 1986Allowed
Muhammed Kunju Moitheen Kunju Vs Muhammed Knnju Veevikunju
High Court Of Kerala · (1986) 23 KLJ 1043
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 11, 97
High Courts08 Sept 1986Dismissed
P.N. Sambasivan and Others Vs State Bank of Travancore and Others
High Court Of Kerala · (1987) KLJ 48
Constitution of India, 1950 — Article 16, 16(1), 16(4), 226, 309
High Courts08 Sept 1986Dismissed
Kuttan Sudhakaran Vs Padmavathi Amma Laila Bai and Others
High Court Of Kerala · AIR 1987 Ker 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, 11, 47
High Courts05 Sept 1986Dismissed
K.S.E.B. Vs Kamaiakshy Amma
High Court Of Kerala · (1986) 23 KLJ 985
Evidence Act, 1872 — Section 114
High Courts05 Sept 1986
State Bank of Travancore Vs Bhaskaran and Others
High Court Of Kerala · (1986) 23 KLJ 874
Kerala Court Fees and Suits Valuation Act, 1959 — Section 50, 52
High Courts05 Sept 1986Dismissed
Kerala State Electricity Board Vs Kamalakshy Amma
High Court Of Kerala · (1987) ACJ 251 : AIR 1987 Ker 253 : (1987) 1 ILR (Ker) 309
Evidence Act, 1872 — Section 114Fatal Accidents Act, 1855 — Section 1A
High Courts05 Sept 1986Dismissed
Kadapurath Illam Khalid Vs Beemapura Palamkakkada Sulekha and Others
High Court Of Kerala · AIR 1986 Ker 251 : (1987) 1 ILR (Ker) 111
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Sept 1986
Indian Tourism Development Corporation Vs Labour Court and Others
High Court Of Kerala · (1987) 1 ILR (Ker) 607 : (1987) 2 LLJ 190
Industrial Disputes Act, 1947 — Section 33, 33C, 36A
High Courts05 Sept 1986Allowed
State Bank of Travancore Vs K.V. Bhaskaran and Others
High Court Of Kerala · (1986) 23 KLJ 874
Kerala Court Fees and Suits Valuation Act, 1959 — Section 50, 52
High Courts03 Sept 1986Dismissed
Manual Thomas and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1987 Ker 262
Constitution of India, 1950 — Article 14
High Courts02 Sept 1986Dismissed
Surendran Nair Vs Leelavathi Amma and Another
High Court Of Kerala · (1986) 23 KLJ 847
Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 108(m)
High Courts01 Sept 1986Dismissed
M. K. Chandran and Another Vs Food Inspector, Guruvayoor Township
High Court Of Kerala · (1986) 23 KLJ 844
Criminal Procedure Code, 1973 (CrPC) — Section 238, 239, 240, 241, 242
High Courts01 Sept 1986
Sasi Vs Food Inspetor, Palghat Municipality
High Court Of Kerala · (1987) CriLJ 454
Prevention of Food Adulteration Act, 1954 — Section 13, 16