High Courts01 Jan 1986Allowed
Ganesa Pillai Vs State of Kerala and Others
High Court Of Kerala · (1986) 23 KLJ 248
COURT ARCHIVE
High Court Of Kerala judgments, 1986
421 judgments · page 22 of 22
COURT ARCHIVE
421 judgments · page 22 of 22
High Court Of Kerala · (1986) 23 KLJ 248