High Courts20 Jun 1986Dismissed
A.K. Kochumoideen and Others Vs The K. F. C. and Another
High Court Of Kerala · (1986) 23 KLJ 771
State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 32Transfer of Property Act, 1882 — Section 69
COURT ARCHIVE
High Court Of Kerala judgments, 1986
421 judgments · page 14 of 22
High Courts20 Jun 1986Allowed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Globel Enterprises
High Court Of Kerala · (1986) 63 STC 308
High Courts20 Jun 1986Dismissed
A.K. Kochumoideen and Others Vs The Kerala Financial Corporation and Another
High Court Of Kerala · AIR 1987 Ker 197
State Financial Corporations Act, 1951 — Section 31, 32, 32(7)
High Courts19 Jun 1986Dismissed
Food Inspector and Another Vs K.V. Aboobacker and Others
High Court Of Kerala · (1986) 23 KLJ 878
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 17, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 23, 24, 28, 29, 32
High Courts19 Jun 1986Dismissed
Food Inspector, Shoranur and Another Vs K.V. Aboobacker and Others
High Court Of Kerala · (1986) 23 KLJ 878
Prevention of Food Adulteration Act, 1954 — Section 2, 2(ia)
High Courts16 Jun 1986Dismissed
Shipping Corporation of India Ltd. Vs Kandaswamy Chellia
High Court Of Kerala · (1986) 06 KL CK 0027
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19
High Courts15 Jun 1986Allowed
Dr. P.M. Mansoor and another Vs State of Kerala and another
High Court Of Kerala · (1986) 23 KLJ 637
Constitution of India, 1950 — Article 14, 15, 15(3)
High Courts10 Jun 1986Allowed
Baliapatam Tile Works Ltd. Vs Commissioner and Secretary to Government
High Court Of Kerala · (1994) 3 LLJ 63
Factories Act, 1948 — Section 46Factories Rules — Rule 91, 92, 93, 94, 95
High Courts10 Jun 1986Allowed
Raimand Augustine Vs Ludvic and Others
High Court Of Kerala · (1986) 23 KLJ 595
High Courts07 Jun 1986
Tellicherry Madrassa Darussalam Vs The Assessing Authority and Another
High Court Of Kerala · (1989) 1 KLJ 783
Kerala Building Tax Act, 1975 — Section 3
High Courts06 Jun 1986Allowed
Rosily Mathew and Others Vs Joseph
High Court Of Kerala · AIR 1987 Ker 42
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 2, 151Evidence Act, 1872 — Section 115Limitation Act, 1963 — Article 64, 65
High Courts06 Jun 1986Allowed
Haneefa and another Vs Naina Muhammed Rawther and Others
High Court Of Kerala · (1987) KLJ 29
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 108, 108(3), 4, 4A, 4A(1)(a)
High Courts06 Jun 1986Dismissed
Dena Bank Vs K.K. Alex
High Court Of Kerala · AIR 1987 Ker 70
Negotiable Instruments Act, 1881 (NI) — Section 6, 8
High Courts06 Jun 1986Dismissed
K.R. Gopinathan Nair Vs The Senior Inspector-cum-Spl. Sales Officer of Co-operative Societies and Others
High Court Of Kerala · AIR 1987 Ker 167
Constitution of India, 1950 — Article 14, 15, 38
High Courts06 Jun 1986Dismissed
M.K. Kunjuraman and Others Vs Mrs. Saramma and Others
High Court Of Kerala · (1987) ACJ 1081 : (1990) 68 CompCas 259
Motor Vehicles Act, 1939 — Section 31(1)
High Courts06 Jun 1986Dismissed
M K Kunjiraman and Others Vs Mrs. Saramma and Others
High Court Of Kerala · (1986) 23 KLJ 575
Motor Vehicles Act, 1939 — Section 31
High Courts05 Jun 1986Allowed
Sri Ramakrishna Mills (CBE) Ltd and Others Vs The Asst. Collector of Customs
High Court Of Kerala · (1987) KLJ 248
Customs Act, 1962 — Section 12, 25(1)
High Courts05 Jun 1986Dismissed
K. Sunil and Others Vs University of Kerala and Others
High Court Of Kerala · AIR 1987 Ker 24
Constitution of India, 1950 — Article 226Kerala University Act, 1974 — Section 23, 38Kerala University Regulations, 1972 — Regulation 11
High Courts04 Jun 1986
T.A. Rajendran Vs Governor of Kerala and Another
High Court Of Kerala · (1988) CriLJ 68
Prevention of Corruption Act, 1947 — Section 5(1)(d)
High Courts03 Jun 1986Dismissed
Kurian Vs Alphonsa and Another
High Court Of Kerala · (1986) 23 KLJ 585
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Divorce Act, 1869 — Section 19, 2