High Courts01 Aug 1986Dismissed

K.I. Mohanan Vs Smt Jeejabai

High Court Of Kerala · (1986) 23 KLJ 833

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts24 Jul 1986

Food Inspector Vs P. Subramonian

High Court Of Kerala · (1987) CriLJ 333 : (1987) 1 ILR (Ker) 263

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10, 13, 16, 2, 7