High Courts13 Jul 1984
M/s. M. George Bros. Vs The Commissioner of Income Tax, Kerala I Ernakulam
High Court Of Kerala · (1984) KLJ 536
Income Tax Act, 1961 — Section 10(3), 2(24), 2(6C), 21, 256(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1984
356 judgments · page 9 of 18
High Courts12 Jul 1984Dismissed
Gopalan alias Sathyanesan Vs State of Kerala
High Court Of Kerala · (1984) KLJ 550
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 392
High Courts12 Jul 1984Allowed
Canara Bank Vs Brunton and Company Engineers Ltd.
High Court Of Kerala · (1984) 07 KL CK 0024
Companies (Court) Rules, 1959 — Rule 106Companies Act, 1956 — Section 450
High Courts10 Jul 1984
Tessy Kuruvilla Vs Agricultural Income Tax Officer
High Court Of Kerala · (1987) 163 ITR 240
Constitution of India, 1950 — Article 14Kerala Agricultural Income Tax Act, 1950 — Section 34, 34(1), 60(2)
High Courts10 Jul 1984Dismissed
Kochu Pennu Appi Pennu and Others Vs Kalyambi Nanan and Others
High Court Of Kerala · AIR 1985 Ker 66
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 125(3), 72(B)
High Courts09 Jul 1984Allowed
Smt. K. Pappamal Vs Bhagavathy Appan
High Court Of Kerala · (1984) KLJ 750
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21
High Courts09 Jul 1984
Kalpaka Oil Mills (In liquidation) Vs Commissioner of Income Tax
High Court Of Kerala · (1985) 44 CTR 68 : (1986) 160 ITR 604
Income Tax Act, 1961 — Section 2(14), 45
High Courts09 Jul 1984Allowed
Smt. K. Pappamal Vs S. Bhagavathy Appan
High Court Of Kerala · AIR 1985 Ker 91
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 21, 9
High Courts09 Jul 1984
Thankamma alias Panchali Vs Kuttan alias Shankaranarayanan
High Court Of Kerala · (1984) KLJ 548
Hindu Marriage Act, 1955 — Section 24, 9
High Courts09 Jul 1984Dismissed
C.M. Krishnankutty Nair Vs The Joint Registrar of Co-operative Societies and another
High Court Of Kerala · (1984) KLJ 614
Kerala Co-operative Societies Rules, 1969 — Rule 186
High Courts06 Jul 1984
Commissioner of Income Tax Vs Mittal Steel Re-Rolling and Allied Industries (P.) Ltd.
High Court Of Kerala · (1985) 155 ITR 1
Income Tax Act, 1961 — Section 36(1)
High Courts06 Jul 1984Dismissed
Income Tax Officer Vs A.V. Thomas and Co. Ltd.
High Court Of Kerala · (1985) 21 TAXMAN 292
Income Tax Act, 1961 — Section 154, 155, 156, 215, 216
High Courts06 Jul 1984
Josna Bank Limited Vs Commissioner of Income Tax
High Court Of Kerala · (1985) 46 CTR 136 : (1985) 151 ITR 473
Banking Regulation Act, 1949 — Section 5, 6(1)(a)Companies Act, 1956 — Section 159, 218, 285, 516Income Tax Act, 1961 — Section 37
High Courts06 Jul 1984
The Josna Bank Limited Vs The Commissioner of Income Tax Kerala I Ernakulam
High Court Of Kerala · (1984) KLJ 688
Banking Regulation Act, 1949 — Section 22, 45, 45(1), 45(14), 5(b)Companies Act, 1956 — Section 159, 516Income Tax Act, 1961 — Section 256(1), 285
High Courts05 Jul 1984
Co-operative Tea Society Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1985) 154 ITR 405
Income Tax Act, 1961 — Section 32(1), 37
High Courts05 Jul 1984
Income Tax Officer Vs A.V. Thomas and Company
High Court Of Kerala · (1985) 44 CTR 77 : (1986) 160 ITR 818
Income Tax Act, 1961 — Section 156, 220(2)
High Courts05 Jul 1984Dismissed
State of Kerala Vs Kottammal Mammeeriyakutty and Others
High Court Of Kerala · AIR 1985 Ker 109
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)
High Courts05 Jul 1984Allowed
Abraham and Others Vs State of Kerala and Others
High Court Of Kerala · (1984) KLJ 529
Constitution of India, 1950 — Article 226
High Courts05 Jul 1984Dismissed
State of Kerala Vs Mammeeriakutty and Others
High Court Of Kerala · (1984) KLJ 718
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10Kerala Land Acquisition Act, 1961 — Section 20, 3
High Courts04 Jul 1984Allowed
Abraham Jacob Vs Usha K. Mamman
High Court Of Kerala · (1984) KLJ 593
Constitution of India, 1950 — Article 217Divorce Act, 1869 — Section 18, 19, 19(3), 2Limitation Act, 1963 — Section 29