High Courts24 Jan 1984Dismissed
Kalathil Vasumathy Vs The State of Kerala and Another
High Court Of Kerala · (1984) KLJ 99
Constitution of India, 1950 — Article 31AKerala Land Reforms Act, 1963 — Section 2(25), 2(25)(b), 73, 75, 76
COURT ARCHIVE
High Court Of Kerala judgments, 1984
356 judgments · page 18 of 18
High Courts23 Jan 1984
T.A. Rajendran Vs Commissioner of Income Tax and Others
High Court Of Kerala · (1987) 163 ITR 231 : (1985) 20 TAXMAN 1
Income Tax Act, 1961 — Section 22
High Courts20 Jan 1984
Superintendent of Police CBI Cochin Vs P.V. Vijayaraghavan and 60 others
High Court Of Kerala · (1984) KLJ 110
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(1), 439(2)
High Courts19 Jan 1984
Azeez Vs State of Kerala
High Court Of Kerala · (1984) KLJ 200
Criminal Procedure Code, 1973 (CrPC) — Section 436
High Courts19 Jan 1984Dismissed
Pathukutty Umma Vs Koravalappil Pathummayi Umma and Others
High Court Of Kerala · AIR 1984 Ker 176
Kerala Land Reforms Act, 1963 — Section 2(25)
High Courts18 Jan 1984Allowed
M.A. Andrews Vs State of Kerala and Others
High Court Of Kerala · AIR 1984 Ker 101
Calicut University Act, 1975 — Section 82Constitution of India, 1950 — Article 226Kerala University Act, 1974 — Section 82, 82(3), 83, 84
High Courts18 Jan 1984Allowed
Annamma Vs Elsamma and Others
High Court Of Kerala · (1984) 01 KL CK 0014
General Clauses Act, 1897 — Section 20Kerala Panchayat (Decision of Election Disputes) Rules, 1963 — Rule 5Kerala Panchayat (Election of Members) Rules, 1962 — Rule 10, 12, 15, 18(1), 18(3)
High Courts13 Jan 1984
Progressive Port and Dock Workers Union Vs K.M. Mathew and Another
High Court Of Kerala · (1984) CriLJ 1061
Constitution of India, 1950 — Article 215
High Courts13 Jan 1984Dismissed
M.V. Muhammed Vs Hussain
High Court Of Kerala · (1984) KLJ 494
Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 132(2), 133, 133, 133, 133(1)
High Courts10 Jan 1984Dismissed
Match and Plywood Mazdoor Sabha Vs The Star Wood Works, Cheruvannoor and another
High Court Of Kerala · (1984) KLJ 184
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(c)
High Courts06 Jan 1984Allowed
Annamma Vs Elsamma and Others
High Court Of Kerala · (1984) KLJ 217
General Clauses Act, 1897 — Section 20Representation of the People Act, 1951 — Section 65
High Courts04 Jan 1984
A.P. Augustine Vs Supt. of Post Offices
High Court Of Kerala · (1984) 1 LLJ 434
High Courts04 Jan 1984Allowed
Bharata Bankers Vs E. Rajendra
High Court Of Kerala · AIR 1986 Ker 115
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts04 Jan 1984Dismissed
G. Karunakaran Vs State of Kerala and Others
High Court Of Kerala · (1987) 61 CompCas 334
High Courts04 Jan 1984
Babu Vs State of Kerala
High Court Of Kerala · (1984) CriLJ 499
Criminal Procedure Code, 1973 (CrPC) — Section 301, 302
High Courts04 Jan 1984Allowed
M/S. Bharatha Bankers Vs E. Rajendran
High Court Of Kerala · (1984) KLJ 142
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)