High Courts09 Nov 1984Dismissed
V.K. Velappan Vs M.J. Vasu
High Court Of Kerala · (1984) KLJ 850
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
COURT ARCHIVE
High Court Of Kerala judgments, 1984
356 judgments · page 3 of 18
High Courts08 Nov 1984Dismissed
K.S.E. Board Vs Varkey Sebastian
High Court Of Kerala · (1984) KLJ 899
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts07 Nov 1984Dismissed
N.T. Varkey Vs State Bank of Travancore
High Court Of Kerala · (1987) 61 CompCas 346
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 12Limitation Act, 1963 — Section 18
High Courts07 Nov 1984
K.R. Gopalakrishnan Vs P. Raman Namboodiri
High Court Of Kerala · (1985) CriLJ 1035 : (1985) 2 RCR(Criminal) 174
Penal Code, 1860 (IPC) — Section 197, 482, 499, 500
High Courts06 Nov 1984
V. Prakashan Vs K.P. Pankajakshan and Another.
High Court Of Kerala · (1985) KLJ 85
Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 307
High Courts06 Nov 1984Dismissed
Ramadas Damodar Vs Anna Nidhyiri and Others
High Court Of Kerala · (1985) KLJ 70
Limitation Act, 1963 — Section 27
High Courts05 Nov 1984Allowed
P. Kesavan Vs B. Krishnamma
High Court Of Kerala · AIR 1985 Ker 259
General Clauses Act, 1897 — Section 6Hindu Marriage Act, 1955 — Section 29(2), 4
High Courts31 Oct 1984
Commissioner of Income Tax Vs Kerala Financial Corporation Ltd.
High Court Of Kerala · (1985) 47 CTR 286 : (1985) 155 ITR 246
Income Tax Act, 1961 — Section 116
High Courts30 Oct 1984
R. Gopalan Nair Vs State and Others
High Court Of Kerala · (1985) CriLJ 723
Criminal Procedure Code, 1973 (CrPC) — Section 200, 256, 284Penal Code, 1860 (IPC) — Section 34
High Courts30 Oct 1984
Dr. P.R. Vydianathan Vs State of Kerala and Others
High Court Of Kerala · AIR 1985 Ker 188
Constitution of India, 1950 — Article 226
High Courts30 Oct 1984Allowed
Rajan Nair Vs General Manager, INCS, Bombay and Others
High Court Of Kerala · (1984) KLJ 855
Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 2(j), 2(oo), 2(s), 25B, 25B(2)Navy Act, 1957 — Section 3, 3(12A)
High Courts29 Oct 1984Dismissed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Shaw Wallace and Company Limited
High Court Of Kerala · (1985) 58 STC 333
High Courts26 Oct 1984Dismissed
Thekkayil Damodaran and Others Vs T. Sankaran and Others
High Court Of Kerala · AIR 1985 Ker 134
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104Kerala High Court Act, 1958 — Section 3, 4, 5Travancore-Cochin High Court Act, 1125 — Section 20, 21, 4(6)
High Courts25 Oct 1984Allowed
Nalakath Kunhayi Suhara Vs Kalathil Hamza
High Court Of Kerala · (1985) KLJ 27
Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(ii)
High Courts25 Oct 1984Dismissed
Deccan Queen Motor Service Vs Indian Overseas Bank and Others
High Court Of Kerala · AIR 1985 Ker 129
Sales of Goods Act, 1930 — Section 2(4)Transfer of Property Act, 1882 — Section 137
High Courts24 Oct 1984Dismissed
Secretary Dept. of Irrigation and Others Vs M/s. Millars Machinery Co. Ltd.
High Court Of Kerala · (1985) KLJ 734
Constitution of India, 1950 — Article 133Contract Act, 1872 — Section 38, 51, 53, 55Sales of Goods Act, 1930 — Section 42, 55
High Courts24 Oct 1984Dismissed
The Kerala Wakf Board, Ernakulam Vs Valia Maliyekkal Koyanji Koya Thangal
High Court Of Kerala · AIR 1985 Ker 228
Waqf Act, 1954 — Section 27(2), 3(1)
High Courts24 Oct 1984
Commissioner of Income Tax Vs Kerala Financial Corporation
High Court Of Kerala · (1985) 155 ITR 228
Income Tax Act, 1961 — Section 119
High Courts21 Oct 1984
Commissioner of Income Tax Vs Parthas Trust
High Court Of Kerala · (1984) 10 KL CK 0016
Income Tax Act, 1961 — Section 160(1), 161Trusts Act, 1882 — Section 7
High Courts19 Oct 1984
K.R. Pusphan Vs State of Kerala and Others
High Court Of Kerala · AIR 1985 Ker 184
Kerala Forest Act, 1961 — Section 61A, 61D