High Courts09 Dec 1983Dismissed
M/s Hazee K. Assainar and Co. Vs Chacko Joseph
High Court Of Kerala · (1984) KLJ 24
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 9
COURT ARCHIVE
High Court Of Kerala judgments, 1983
266 judgments · page 2 of 14
High Courts09 Dec 1983
Superintendent of Police C.B.I./S.P.E. Vs P.V. Vijayaraghavan and Others
High Court Of Kerala · (1983) KLJ 760
Criminal Procedure Code, 1973 (CrPC) — Section 11(1), 11(2), 14(3), 397(3), 435(1)Penal Code, 1860 (IPC) — Section 120, 302
High Courts09 Dec 1983Dismissed
Hajee K. Assainar and Co. Vs Chacko Joseph
High Court Of Kerala · AIR 1984 Ker 113
Transfer of Property Act, 1882 — Section 109
High Courts07 Dec 1983
C.V. Karuppunni and Others Vs Joint Director, Inspection, Company Law Board and Others
High Court Of Kerala · (1986) 59 CompCas 814
Companies Act, 1956 — Section 209A, 209A(1), 209A(2), 237
High Courts02 Dec 1983
Sankaran Sukumaran Vs Krishnan Saraswathy and Another
High Court Of Kerala · (1984) CriLJ 317 : (1984) 1 ILR (Ker) 785
Penal Code, 1860 (IPC) — Section 114, 494, 57
High Courts02 Dec 1983
Kunnath Krishnan and 3 Others Vs Champra Mundachali Madhavi and 11 Others
High Court Of Kerala · (1983) KLJ 711
Kerala Land Reforms Act, 1963 — Section 77
High Courts30 Nov 1983Allowed
Uthaman and 2 others Vs State of Kerala
High Court Of Kerala · (1983) KLJ 698
Penal Code, 1860 (IPC) — Section 149, 302, 324, 325, 326
High Courts29 Nov 1983Dismissed
Dr. P.V. Thomas Vs M.V. Rajan and Others
High Court Of Kerala · (1984) KLJ 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151, 75Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 17, 17(2), 17(3), 23, 23(1)(g)
High Courts29 Nov 1983
State Bank of India Vs State Bank''s Staff Union
High Court Of Kerala · (1984) 2 LLJ 73
Constitution of India, 1950 — Article 226
High Courts28 Nov 1983Dismissed
K.M. Mathew Vs State and Another
High Court Of Kerala · (1983) KLJ 790
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 245Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 466
High Courts28 Nov 1983Allowed
Balammal Vs Vasantha Kumari and Others
High Court Of Kerala · (1984) KLJ 60
Kerala Land Reforms Act, 1963 — Section 2(25), 2(25)(a)
High Courts24 Nov 1983Dismissed
Parameswaran Pillaia and Others Vs The State of Kerala and Others
High Court Of Kerala · (1983) 11 KL CK 0007
Constitution of India, 1950 — Article 134A, 14, 31BKerala Land Reforms Act, 1963 — Section 82, 82(1), 83, 84, 84(1)
High Courts22 Nov 1983Dismissed
A. Narayana Rao Vs Vengara Achuthan
High Court Of Kerala · (1984) KLJ 106
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 18, 18(1)(b), 23(1)(h)
High Courts21 Nov 1983Dismissed
Karuvathodi Janaki Amma and Others Vs Lakshmi and Others
High Court Of Kerala · (1984) KLJ 506
High Courts21 Nov 1983
Varghese George and Others Vs The Special Tahsildar (L.A.) G.C.D.A. and Others
High Court Of Kerala · (1984) KLJ 229
Constitution of India, 1950 — Article 226Kerala Land Acquisition Act, 1961 — Section 19, 19(1), 19(4), 3, 3(1)
High Courts18 Nov 1983
Eramakkaveettil Puthiyakath Avukeya Vs Chakkacham Veetil Mohammed Kutty and Another
High Court Of Kerala · (1983) KLJ 669
High Courts18 Nov 1983Allowed
R.S. Boss Vs K.P. Krishnan Nair and Others
High Court Of Kerala · AIR 1984 Ker 115
Constitution of India, 1950 — Article 14, 15(4)
High Courts18 Nov 1983
A. I. Joy Vs Stephen Jacob and Another
High Court Of Kerala · (1983) KLJ 780
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1)Transfer of Property Act, 1882 — Section 106
High Courts16 Nov 1983
Narayanan and Others Vs The State
High Court Of Kerala · (1984) CriLJ 528
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34, 452
High Courts15 Nov 1983Allowed
Ibrahim Kunju Shahul Hameed and Others Vs Pakkeer Muhammed Kunju and Others
High Court Of Kerala · (1984) KLJ 890