High Courts18 Apr 1980Dismissed
C.K. Siva Sankara Panicker Vs Kerala Financial Corporation and Others
High Court Of Kerala · (1980) 04 KL CK 0006
Companies Act, 1956 — Section 109, 125, 125(1), 141, 193
COURT ARCHIVE
High Court Of Kerala judgments, 1980
272 judgments · page 11 of 14
High Courts18 Apr 1980Dismissed
T.P. Khalid Vs K.P. Pathummakutty Umma and Another
High Court Of Kerala · AIR 1980 Ker 239 : (1980) 2 ILR (Ker) 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 14
High Courts15 Apr 1980
United India Fire and General Insurance Co. Ltd. Vs Kamalakshi and Others
High Court Of Kerala · (1982) ACJ 274 : (1980) 2 ILR (Ker) 216 : (1980) 2 LLJ 408
Employees Compensation Act, 1923 — Section 14, 19, 3, 30, 31Motor Vehicles Act, 1988 — Section 94, 95, 96
High Courts11 Apr 1980Dismissed
Indira and Others Vs Subaida Beevi
High Court Of Kerala · (1980) 04 KL CK 0002
Kerala Agriculturists Debt Relief Act, 1970 — Section 11Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11Transfer of Property Act, 1882 — Section 111, 62
High Courts08 Apr 1980Allowed
Ramachandran Pillai Vs Kerala State Electricity Board
High Court Of Kerala · (1980) 04 KL CK 0009
Kerala Service Rules, 1958 — Rule 54, 55, 55A, 56, 56(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts08 Apr 1980Dismissed
Appukuttan Nair Vs Union of India (UOI) and Others
High Court Of Kerala · (1980) 04 KL CK 0008
Constitution of India, 1950 — Article 148(5), 16, 16(4), 309
High Courts07 Apr 1980
Sree Hanuman Trading Co. Vs Commissioner of Income Tax
High Court Of Kerala · (1980) 17 CTR 276 : (1980) 2 ILR (Ker) 207 : (1980) 125 ITR 1
Income Tax Act, 1961 — Section 10, 256
High Courts28 Mar 1980Dismissed
M.A.M. Haneefa Vs K.S. Subhalekshmi Ammal
High Court Of Kerala · (1980) 03 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 115, 141, 151Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 20, 23Trade Marks Act, 1940 — Section 76, 76(1)
High Courts27 Mar 1980
Assistant Labour Officer Vs Kadungalloor Service Co-operative Bank Ltd.
High Court Of Kerala · (1980) 03 KL CK 0017
Kerala Shops and Commercial Establishment Act, 1960 — Section 10, 11, 12, 13, 14Kerala Shops and Commercial Establishments Rules, 1961 — Rule 10(1), 10(18), 10(1A), 10(5), 10(9)
High Courts26 Mar 1980
Commissioner of Income Tax Vs H.H. Marthanda Varma Elayaraja of Travancore Trust and Others
High Court Of Kerala · (1981) 129 ITR 191
Income Tax Act, 1961 — Section 11(1), 11(2), 263
High Courts25 Mar 1980Allowed
K.V. Kuruvilla Vs C.K. Kesavan and Another
High Court Of Kerala · (1980) 03 KL CK 0018
Buildings (Lease and Rent Control) Act — Section 11, 14, 18Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 101(2), Order 21 Rule 103, Order 21 Rule 97
High Courts24 Mar 1980Dismissed
Balakrishnan Vs Gangadharan
High Court Of Kerala · (1980) 03 KL CK 0016
High Courts20 Mar 1980
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Champakulam Village Service Co-Operative Society Ltd.
High Court Of Kerala · (1980) 2 ILR (Ker) 550 : (1980) 46 STC 318
Kerala General Sales Tax Act, 1963 — Section 22, 23
High Courts19 Mar 1980Allowed
Employees'' State Insurance Corporation Vs M.C. Punnoose
High Court Of Kerala · (1980) 03 KL CK 0004
Employees State Insurance Act, 1948 — Section 2(12), 2(9), 38, 39, 42
High Courts17 Mar 1980Dismissed
Janki Vs Govinda Shenoi
High Court Of Kerala · AIR 1980 Ker 218
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts13 Mar 1980Dismissed
Income Tax Officer Vs Official Liquidator
High Court Of Kerala · (1980) 17 CTR 272 : (1980) 2 ILR (Ker) 143 : (1982) 134 ITR 136
Companies (Court) Rules, 1959 — Rule 147, 149, 151, 153, 155Companies Act, 1956 — Section 446, 528, 529, 530, 530(1)Income Tax Act, 1961 — Section 220, 220(1), 220(2)
High Courts12 Mar 1980Dismissed
Integrated Enterprises Vs State of Kerala
High Court Of Kerala · (1980) 03 KL CK 0001
Central Sales Tax Act, 1956 — Section 10, 10A, 7, 9(2)
High Courts06 Mar 1980Dismissed
Deputy Commissioner Vs Equipment Agencies
High Court Of Kerala · (1980) 03 KL CK 0014
Constitution of India, 1950 — Article 133
High Courts06 Mar 1980Dismissed
K.G. Devassy Vs Additional Sales Tax Officer I and Others
High Court Of Kerala · (1980) 46 STC 118
Kerala General Sales Tax Act, 1963 — Section 23
High Courts05 Mar 1980Allowed
K.P.G. Menon Vs State of Kerala
High Court Of Kerala · (1980) 03 KL CK 0008
Kerala General Sales Tax Act, 1963 — Section 19