High Courts06 Mar 1978Dismissed
The Aluminium Industries Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 42 STC 72
Central Sales Tax Act, 1956 — Section 2
COURT ARCHIVE
High Court Of Kerala judgments, 1978
292 judgments · page 12 of 15
High Courts06 Mar 1978
State of Kerala Vs Official Liquidator, Sitharam Spg. and Wvg. Mills Ltd.
High Court Of Kerala · (1979) 49 CompCas 335 : (1979) 1 ILR (Ker) 7
Companies Act, 1913 — Section 230, 230(1)
High Courts06 Mar 1978
Aluminium Industries Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 6 CTR 158
Central Sales Tax Act, 1956 — Section 2(g), 2(h), 2(j)
High Courts03 Mar 1978
G. Karunakaran Vs State of Kerala
High Court Of Kerala · (1979) 120 ITR 571
Kerala Agricultural Income Tax Act, 1950 — Section 34
High Courts03 Mar 1978
Tropical Plantations Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 03 KL CK 0008
Kerala Agricultural Income Tax Act, 1950 — Section 5
High Courts02 Mar 1978Allowed
Thomas Vs The Mutholi Corporative Society Ltd. and Others
High Court Of Kerala · (1978) 03 KL CK 0035
Industrial Disputes Act, 1947 — Section 11A
High Courts02 Mar 1978
Burmahshell Oil Storage and Distributing Co. of India Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 03 KL CK 0030
Kerala General Sales Tax Act, 1963 — Section 5, 5(1)Petroleum Act, 1934 — Section 2, 3
High Courts02 Mar 1978
M. Rajagopal (Managing Partner, K.M.S. Bus Service) Vs Secretary, State Transport Authority and Others
High Court Of Kerala · (1978) 2 ILR (Ker) 122 : (1978) 115 ITR 364
Income Tax Act, 1961 — Rule 16, 16(1), 2
High Courts02 Mar 1978
C.K. Sivaraman Achari Vs D.K. Agarwall and Another
High Court Of Kerala · (1978) CriLJ 1376 : (1978) 1 ILR (Ker) 686
Criminal Procedure Code, 1973 (CrPC) — Section 256
High Courts02 Mar 1978
M. Rajagopal (Managing Partner, K.M.S. Bus Service, Palghat) Vs Secretary, State Transport Authority, Trivandrum, and Others
High Court Of Kerala · (1978) 2 ILR (Ker) 122 : (1978) 115 ITR 364
Kerala Land Reforms Act, 1963 — Section 84
High Courts28 Feb 1978Dismissed
Challisseril Lonappan Palu Vs Janaki Amma and Others
High Court Of Kerala · (1978) 02 KL CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 427, 447, 79, 95
High Courts28 Feb 1978Allowed
Pavithran and Others Vs Poulose
High Court Of Kerala · (1978) 1 ILR (Ker) 718 : (1978) 42 STC 27
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 34, 347
High Courts28 Feb 1978
PAVITHRAN and Others Vs POULOSE.
High Court Of Kerala · (1978) 6 CTR 189
Criminal Procedure Code, 1973 (CrPC) — Section 197, 412, 482Penal Code, 1860 (IPC) — Section 34, 347
High Courts25 Feb 1978Dismissed
Deputy Commissioner of Sales Tax Vs Motor Industries Co. Ltd.
High Court Of Kerala · (1978) 2 ILR (Ker) 97 : (1978) 42 STC 187
General Sales Tax Act, 1963 — Section 2(xxvii)
High Courts25 Feb 1978Allowed
Subhadra Vs Gopalakrishna Naidu
High Court Of Kerala · (1978) 02 KL CK 0023
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(12), 11(17), 11(2), 11(3), 11(8)
High Courts25 Feb 1978Allowed
Evans Food Corporation Vs State of Kerala
High Court Of Kerala · (1978) 42 STC 7
Kerala General Sales Tax Act, 1963 — Section 9
High Courts24 Feb 1978
Controller of Estate Duty Vs P.E. Venkitraman
High Court Of Kerala · (1978) 2 ILR (Ker) 91 : (1978) 115 ITR 222
Estate Duty Act, 1953 — Section 50, 61, 62(1)
High Courts24 Feb 1978
Mrs. Aley Joseph Vs University of Kerala and Others
High Court Of Kerala · (1978) 2 LLJ 214
Kerala Education Rules, 1959 — Rule 8
High Courts24 Feb 1978
State of Kerala and Another etc. Vs Miss Rafia Rahim etc.
High Court Of Kerala · AIR 1978 Ker 176
Constitution of India, 1950 — Article 14, 15(4), 226
High Courts23 Feb 1978
Commissioner of Income Tax Vs C.P.A. Yoosuf
High Court Of Kerala · (1978) 113 ITR 225
Income Tax Act, 1961 — Section 37(2B)