High Courts23 May 1978Dismissed
John Mathew Bros Vs State of Kerala
High Court Of Kerala · (1978) 42 STC 140
COURT ARCHIVE
High Court Of Kerala judgments, 1978
292 judgments · page 10 of 15
High Courts22 May 1978Dismissed
Narayana Pillai Krishna Pillai Vs Ponnuswami Chettiar Subbalekshmi Ammal
High Court Of Kerala · AIR 1978 Ker 236
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 22(1), 22(2)
High Courts22 May 1978
Sankara Menon Vs Gourikutty Amma and Others
High Court Of Kerala · AIR 1978 Ker 211
Civil Procedure Code, 1908 (CPC) — Section 105, 105(2)
High Courts28 Apr 1978
K. Ramachandran Nair and Others Vs State of Kerala and Others
High Court Of Kerala · (1979) 1 LLJ 56
Constitution of India, 1950 — Article 14, 213, 254, 31
High Courts07 Apr 1978
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs McDowell and Co. Limited
High Court Of Kerala · (1980) 46 STC 79
Central Sales Tax Act, 1956 — Section 2, 8
High Courts07 Apr 1978Dismissed
John Guruprakasam Vs Yovel Nesan and Others
High Court Of Kerala · AIR 1979 Ker 96 : (1978) 2 ILR (Ker) 335
Specific Relief Act, 1963 — Section 34Succession Act, 1925 — Section 213
High Courts07 Apr 1978Allowed
Janaki Amma Vs State of Kerala and Others
High Court Of Kerala · (1978) 04 KL CK 0002
Administration of Evacuee Property Act, 1950 — section 2Central Excise Rules, 1944 — Rule 10AInterpretation Act, 1889 — Section 14
High Courts07 Apr 1978
R. Madhavankutty Nair and Others Vs The Postmaster, Head Post Office, Quilon and Others
High Court Of Kerala · AIR 1979 Ker 6 : (1978) 37 FLR 395 : (1978) 2 ILR (Ker) 430 : (1979) 1 LLJ 48
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 14, 16
High Courts06 Apr 1978Dismissed
Susan Thomas Vs Govt. of Kerala and Others
High Court Of Kerala · AIR 1978 Ker 199
Constitution of India, 1950 — Article 14
High Courts06 Apr 1978Dismissed
C.N. Savankutty Vs State of Kerala
High Court Of Kerala · (1978) 2 ILR (Ker) 164 : (1978) 42 STC 204
Kerala General Sales Tax Act, 1963 — Section 61
High Courts05 Apr 1978Dismissed
Sulaiman Vs Eachara Warrier
High Court Of Kerala · (1978) 04 KL CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(1), 202(2), 203
High Courts03 Apr 1978Allowed
Fr. Peter Uralil Vs Director of Collegiate Education and Others
High Court Of Kerala · (1978) 04 KL CK 0010
Kerala University Act, 1974 — Section 83Kerala University Rules — Rule 3, 4
High Courts03 Apr 1978Dismissed
Tirur Medical Stores Vs State of Kerala
High Court Of Kerala · (1978) 2 ILR (Ker) 24 : (1978) 42 STC 118
Kerala General Sales Tax Act, 1963 — Section 17, 19, 19(1)
High Courts03 Apr 1978
Commissioner of Income Tax Vs T.M. Chacko and Partners
High Court Of Kerala · (1978) 2 ILR (Ker) 404
Income Tax Act, 1961 — Section 37Kerala Abkari Act, 1077 — Section 18A, 28
High Courts30 Mar 1978
K SANKARAN Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1978) 115 ITR 561
Income Tax Act, 1961 — Section 10(3)
High Courts30 Mar 1978
K. P. GOVINDAN and Others Vs STATE OF KERALA and Others
High Court Of Kerala · (1978) 6 CTR 149
Constitution of India, 1950 — Article 14, 30, 301, 302, 303
High Courts30 Mar 1978Dismissed
K.P. Govindan and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1978 Ker 195 : (1978) 42 STC 128
Constitution of India, 1950 — Article 14, 301, 304, 304(2)
High Courts30 Mar 1978
K. Sankaran Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 115 ITR 561
Income Tax Act, 1961 — Section 10(3), 256, 260
High Courts28 Mar 1978
Madhavan Pillai Vs Balanand and Others
High Court Of Kerala · (1978) 2 LLJ 450
Limitation Act, 1963 — Section 5
High Courts28 Mar 1978Dismissed
Baby Paul Vs Hindustan Paper Corporation Ltd. and Another
High Court Of Kerala · AIR 1978 Ker 223 : (1978) 2 ILR (Ker) 392
Arbitration Act, 1940 — Section 20, 41