High Courts06 Jan 1975Dismissed
K. Bhaskaran Nair Vs The State of Kerala and Others
High Court Of Kerala · (1975) 01 KL CK 0003
Constitution of India, 1950 — Article 226Kerala Forest Act, 1961 — Section 79
COURT ARCHIVE
High Court Of Kerala judgments, 1975
163 judgments · page 9 of 9
High Courts03 Jan 1975
Sankaran Vs Dy. Registrar of Co-operative Societies
High Court Of Kerala · (1977) 2 LLJ 171
Constitution of India, 1950 — Article 311
High Courts02 Jan 1975
K.E. Appukutty Vs Executive Officer, Madai Panchayat and Others
High Court Of Kerala · AIR 1976 Ker 80
Constitution of India, 1950 — Article 226Kerala Cinemas (Regulation) Act, 1958 — Section 5, 5(7), 6