High Courts10 Mar 1975Allowed
K.N. Kallyanikutty Marumalamma and Another Vs Block Development Officer-cum-Land Tribunal and Others
High Court Of Kerala · AIR 1976 Ker 109
Kerala Land Reforms Act, 1963 — Section 125(3)
COURT ARCHIVE
High Court Of Kerala judgments, 1975
163 judgments · page 8 of 9
High Courts05 Mar 1975Dismissed
Kurian and Another Vs Job and Others
High Court Of Kerala · AIR 1975 Ker 175
Transfer of Property Act, 1882 — Section 108
High Courts04 Mar 1975Dismissed
Central Automobiles Vs The State of Kerala
High Court Of Kerala · (1975) 35 STC 478
Income Tax Act, 1961 — Section 13
High Courts04 Mar 1975
Food Inspector Vs Pichaya Konar Parameswaran
High Court Of Kerala · (1976) CriLJ 169
Prevention of Food Adulteration Act, 1954 — Section 13, 2
High Courts03 Mar 1975Dismissed
K.T. Antony Vs State of Kerala
High Court Of Kerala · (1976) 37 STC 148
High Courts03 Mar 1975
Santakumari Vs R.T.O. and Registering Authority, Kozhikode
High Court Of Kerala · AIR 1976 Ker 17
Kerala Motor Vehicles (Taxation of Passengers and Goods) Act, 1963 — Section 31Motor Vehicles Act, 1939 — Section 31
High Courts26 Feb 1975Dismissed
N.K. Narayanan Vs The State of Kerala
High Court Of Kerala · (1975) 02 KL CK 0001
Kerala Education Rules, 1959 — Rule 3
High Courts24 Feb 1975Allowed
Kumari T. Shameem and Others Vs Principal, Medical College, Trivandrum and Others
High Court Of Kerala · AIR 1975 Ker 131
Constitution of India, 1950 — Article 14, 15(4)
High Courts19 Feb 1975
P.R. Textiles Vs Commissioner of Income Tax
High Court Of Kerala · (1980) 121 ITR 237
Income Tax Act, 1961 — Section 14, 40A, 40A(3)United Kingdom Income Tax Act, 1952 — Section 137
High Courts14 Feb 1975
M.P. Parameswaran Nair Vs P. Madhavan Nair and Others
High Court Of Kerala · (1975) CriLJ 1306
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138
High Courts04 Feb 1975Dismissed
Madhavikutty Amma Vs Bhasker
High Court Of Kerala · AIR 1976 Ker 71
Hindu Marriage Act, 1955 — Section 29(2)Travancore Nair Act, 1912 — Section 4, 5, 6, 7, 7(4)Travancore Nair Rules — Rule 46, 47
High Courts04 Feb 1975Allowed
Cherian Vs Kochuvareed and Another
High Court Of Kerala · AIR 1975 Ker 197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts31 Jan 1975Dismissed
K.K. Kuruvila Vs Union of India (UOI) and Another
High Court Of Kerala · AIR 1976 Ker 15
Telegraph Rules, 1951 — Rule 2
High Courts28 Jan 1975Dismissed
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs The Union of India and Another
High Court Of Kerala · AIR 1975 Ker 178
Emergency Risks (Factories) Insurance Act, 1962 — Section 1(3)General Clauses Act, 1897 — Section 6
High Courts27 Jan 1975
C.V. George and Others Vs Income Tax Officer and Another
High Court Of Kerala · (1976) 102 ITR 724
Income Tax Act, 1961 — Section 2(31), 2(7), 222(2)
High Courts22 Jan 1975Allowed
C. Ramanunni Nair Vs State Transport Appellate Tribunal Ernakulam and Others
High Court Of Kerala · AIR 1975 Ker 104
Motor Vehicles Act, 1939 — Section 47, 57(2), 57(5)
High Courts21 Jan 1975
Dalmia International Limited Vs Thomas and Another
High Court Of Kerala · (1975) 2 LLJ 526
Industrial Disputes Act, 1947 — Section 10, 11A, 18, 2, 33
High Courts20 Jan 1975Dismissed
Valliyil Sreedevi Amma Vs Subhadra Devi and Others
High Court Of Kerala · AIR 1976 Ker 19
Hindu Succession Act, 1956 — Section 22(1), 22(2)
High Courts09 Jan 1975Dismissed
P. John Kurian and Another Vs State and Another
High Court Of Kerala · (1995) 1 KLJ 154
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 10, 11, 3, 3(1), 3(2)
High Courts08 Jan 1975Allowed
Mani J. Meenattor, Advocate Vs The Popular Bank Ltd.
High Court Of Kerala · AIR 1976 Ker 35
Kerala Advocates Fees Rules, 1969 — Rule 35