High Courts03 Jul 1975Dismissed
Trivandrum Co-operative District Wholesale Society Ltd. Vs Deputy Registrar of Co-operative Societies, Trivandrum
High Court Of Kerala · AIR 1976 Ker 124
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 1975
163 judgments · page 5 of 9
High Courts02 Jul 1975Dismissed
Vaniamkulam Service Co-operative Bank Ltd. Vs Raman Nair and Others
High Court Of Kerala · AIR 1976 Ker 1
Kerala Agriculturists Debt Relief Act, 1970 — Section 15, 15(5), 2(4)
High Courts02 Jul 1975
NATARAJA GOWDER Vs MUNICIPAL COUNCIL, PALGHAT.
High Court Of Kerala · (1976) 5 CTR 174
Kerala Municipalities Act, 1960 — Section 100
High Courts01 Jul 1975
D.V. D''Monte and Others Vs Central Government
High Court Of Kerala · (1976) CriLJ 589
Constitution of India, 1950 — Article 77Criminal Procedure Code, 1973 (CrPC) — Section 397Customs Act, 1962 — Section 137
High Courts01 Jul 1975Allowed
Karichori Raman Nair Vs Kodoth Krishnan Nair and Another
High Court Of Kerala · AIR 1976 Ker 22
Arbitration Act, 1940 — Section 32, 33Transfer of Property Act, 1882 — Section 40
High Courts01 Jul 1975
P.M. George Vs Dy. Labour Commissioner and Others
High Court Of Kerala · (1976) 2 LLJ 14
Constitution of India, 1950 — Article 226
High Courts30 Jun 1975Dismissed
Kesavaru Padmavathi Antharjanam Vs Muhammed Kunju Shamsuddin Kunju
High Court Of Kerala · AIR 1976 Ker 66
Kerala Land Reforms Act, 1963 — Section 32
High Courts30 Jun 1975
Income Tax Officer, Assessment V Vs Smt. N.K. Sarada Thampatty
High Court Of Kerala · (1976) 105 ITR 67
Income Tax Act, 1961 — Section 171
High Courts27 Jun 1975
Balachandran Vs Dy. Registrar of Co-operative Societies and Others
High Court Of Kerala · (1977) 1 LLJ 287
Kerala Co-operative Societies Act, 1969 — Section 69, 82
High Courts27 Jun 1975
K.C. Luckose Vs Income Tax Officer, B-Ward and Another
High Court Of Kerala · (1976) 105 ITR 418
Income Tax Act, 1922 — Section 33Income Tax Act, 1961 — Section 263, 264, 264(1)
High Courts25 Jun 1975Dismissed
Kallianikutty Amma Vs Velayudhan and Others
High Court Of Kerala · AIR 1976 Ker 102
Constitution of India, 1950 — Article 226, 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 18
High Courts24 Jun 1975Dismissed
The District Collector, Ernakulam Vs Ittiavira John and Another
High Court Of Kerala · AIR 1976 Ker 97
Kerala Stamp Act, 1959 — Article 21, 45A(2)
High Courts23 Jun 1975
Advocate General Vs Abraham George
High Court Of Kerala · (1976) CriLJ 158
Contempt of Courts Act, 1971 — Section 15, 2
High Courts23 Jun 1975
Krishnankutty Vs Senior Supt. of Post Offices and Others
High Court Of Kerala · (1976) 1 LLJ 175
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 323, 326
High Courts20 Jun 1975
Chairman, Cochin Dock Labour Board Vs P.J. George and Another
High Court Of Kerala · (1979) 1 ILR (Ker) 396 : (1976) 2 LLJ 65
High Courts20 Jun 1975Dismissed
M.M. Nagalinga Nadar and Sons Vs State of Kerala
High Court Of Kerala · (1975) 36 STC 177
Central Sales Tax Act, 1956 — Section 10, 6
High Courts17 Jun 1975Dismissed
P. Mulji and Sons, Africa Vs Kerala Produce Exporting Co. and Another
High Court Of Kerala · AIR 1976 Ker 3
Arbitration Act, 1940 — Section 17, 39(1), 9
High Courts17 Jun 1975
Western India Cotton Limited Vs N. Raghavan and Others
High Court Of Kerala · (1977) 1 LLJ 284
Civil Procedure Code, 1908 (CPC) — Section 60Payment of Bonus Act, 1965 — Section 10, 2, 34
High Courts17 Jun 1975Dismissed
Sarabai Dorabai and Another Vs Raman Pillai Kumaran Nair
High Court Of Kerala · AIR 1976 Ker 43
Kerala Agriculturists Debt Relief Act, 1970 — Section 11
High Courts17 Jun 1975Allowed
Koshy Koshy Vs State of Kerala
High Court Of Kerala · AIR 1976 Ker 103
Civil Procedure Code, 1908 (CPC) — Section 145Kerala Land Reforms Act, 1963 — Section 29A