High Courts21 Feb 1974Dismissed
Thozhilaly Bus Service, Chalakudy Vs Secretary R.T.A., Trichur and Others
High Court Of Kerala · AIR 1974 Ker 188
Motor Vehicles Act, 1939 — Section 62(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1974
132 judgments · page 6 of 7
High Courts18 Feb 1974Dismissed
Krishnan Madhavan Vs Narayanan Jayadevan and Another
High Court Of Kerala · AIR 1975 Ker 18
Limitation Act, 1963 — Article 37
High Courts13 Feb 1974
N. Kunhambu Nair Vs The Registering Authority for the State of Kerala and Others
High Court Of Kerala · (1974) KLJ 164
High Courts13 Feb 1974
P.A. Abdul Muthalif Rowther Vs Income Tax Officer, "A" Ward
High Court Of Kerala · (1976) 102 ITR 694
Income Tax Act, 1961 — Section 139, 139(2), 147, 148, 212(3)
High Courts12 Feb 1974Dismissed
Xavier Thottakath, Advocate, Ernakulam Vs State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 190
Advocates Act, 1961 — Section 49Bar Council of India Rules, 1975 — Rule 20, 21Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Feb 1974Dismissed
P.S.N. Motors Private Limited Vs State of Kerala
High Court Of Kerala · (1975) 35 STC 192
High Courts11 Feb 1974
K. Ahamad Vs Commissioner of Income Tax
High Court Of Kerala · (1974) 96 ITR 29
Income Tax Act, 1961 — Section 256, 271(1)
High Courts08 Feb 1974
M.K. Krishnan Nair Vs State of Kerala and Others
High Court Of Kerala · (1974) 2 LLJ 130
Constitution of India, 1950 — Article 14, 16, 233, 234, 235Criminal Procedure Code, 1973 (CrPC) — Section 10, 12, 13General Clauses Act, 1897 — Section 21
High Courts08 Feb 1974Dismissed
New Woodlands Hotel Vs Varkey
High Court Of Kerala · (1974) KLJ 98 : (1974) KLJ 126
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts07 Feb 1974
V.O. Markose Vs Commissioner of Income Tax
High Court Of Kerala · (1975) 98 ITR 504
High Courts06 Feb 1974
E.K. Varghese and Another Vs Income Tax Officer and Others
High Court Of Kerala · (1974) 96 ITR 577
Income Tax Act, 1961 — Section 201(1), 207, 208, 209, 210
High Courts06 Feb 1974Dismissed
K.V.S. Iyer and Another Vs The State of Kerala and Others
High Court Of Kerala · AIR 1975 Ker 21
Constitution of India, 1950 — Article 19(1), 226Kerala Cinemas (Regulation) Act, 1958 — Section 12, 5, 5(1)
High Courts06 Feb 1974Allowed
Vishnu Vazhunnavar Vs State of Kerala And Another
High Court Of Kerala · (1974) 02 KL CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 417(3), 417(4)Kerala Land Reforms Act, 1963 — Section 108, 6(1), 65, 65(1), 72
High Courts06 Feb 1974
Commissioner of Income Tax Vs G.B. Shuttelworth
High Court Of Kerala · (1986) 161 ITR 486
Income Tax Act, 1961 — Section 10(6)
High Courts05 Feb 1974
Balakrishna Reddiar Vs State of Kerala and Others
High Court Of Kerala · (1974) 2 LLJ 534
Kerala Shops and Commercial Establishment Act, 1960 — Section 18(2)
High Courts04 Feb 1974
State of Kerala Vs Neelakantan Damodaran and Another
High Court Of Kerala · (1974) CriLJ 1107
Criminal Procedure Code, 1973 (CrPC) — Section 404, 417, 439Prevention of Food Adulteration Act, 1954 — Section 16, 3, 7Probation of Offenders Act, 1958 — Section 11, 3, 4
High Courts31 Jan 1974Allowed
Deputy Commissioner of Agricultural Income Tax and Sales Tax Vs Alwaye Agencies
High Court Of Kerala · (1974) 34 STC 467
Sales of Goods Act, 1930 — Section 2
High Courts28 Jan 1974
Dalmia International, Kundara Vs Industrial Tribunal, Alleppey and Another
High Court Of Kerala · (1974) 1 KLJ 49
Industrial Disputes Act, 1947 — Section 2(k), 25A(2), 25A(i)(b), 25C
High Courts28 Jan 1974
Dalmia International Vs Industrial Tribunal and Another
High Court Of Kerala · (1974) 2 LLJ 90
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25A, 25C
High Courts24 Jan 1974Allowed
Sumathi Vs Kunjupennu Bhargavi
High Court Of Kerala · AIR 1974 Ker 214
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 63Transfer of Property Act, 1882 — Section 53