High Courts01 Apr 1974Dismissed
Moiliakiriath Abbas Vs Meeyanathu Kunhipathu and Another
High Court Of Kerala · AIR 1975 Ker 129
Civil Procedure Code, 1908 (CPC) — Section 100Dowry Prohibition Act, 1961 — Section 6
COURT ARCHIVE
High Court Of Kerala judgments, 1974
132 judgments · page 5 of 7
High Courts29 Mar 1974Dismissed
Issack Vs Pappu Nair
High Court Of Kerala · AIR 1974 Ker 183
Transfer of Property Act, 1882 — Section 64Trusts Act, 1882 — Section 90
High Courts28 Mar 1974Allowed
R. Sivaram Vs T.A. John and Others
High Court Of Kerala · AIR 1975 Ker 101
Contract Act, 1872 — Section 23
High Courts25 Mar 1974
K.S. Cyriac Vs Vice-Chancellor, Kerala University, Trivandrum and Others
High Court Of Kerala · AIR 1975 Ker 158
Constitution of India, 1950 — Article 226
High Courts25 Mar 1974Allowed
Puzhakkal Edam alias Puthen Edon and Others Vs Kunchappan
High Court Of Kerala · AIR 1974 Ker 210
Constitution of India, 1950 — Article 227Kerala Land Reforms Act, 1963 — Section 2(30)
High Courts21 Mar 1974
Management of the Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs The Industrial Tribunal and Another
High Court Of Kerala · (1975) 1 LLJ 64
Industrial Disputes Act, 1947 — Section 3, 33Payment of Bonus Act, 1965 — Section 25E, 3
High Courts20 Mar 1974Allowed
Mubarak Stores Vs The Intelligence Officer, Agricultural Income Tax and Sales Tax and Another
High Court Of Kerala · (1974) 33 STC 526
Kerala General Sales Tax Act, 1963 — Section 28(3), 28(3)(a)
High Courts20 Mar 1974
K.P. Vasu and Others Vs State of Kerala
High Court Of Kerala · (1974) KLJ 167
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 134(1), 134(1)(c)Government of India Act, 1935 — Section 205, 295
High Courts20 Mar 1974Allowed
Kunjumangeli Vs Krishnan Namboodripad and Others
High Court Of Kerala · AIR 1975 Ker 112
High Courts20 Mar 1974
K.P. Vasu and Others Vs The State
High Court Of Kerala · AIR 1975 Ker 15
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1973 (CrPC) — Section 496
High Courts18 Mar 1974Dismissed
Velayudhan Thampi Madhavan Thampi Vs Thankamma Padmavathi and others
High Court Of Kerala · (1974) 03 KL CK 0004
Constitution of India, 1950 — Article 31A(2)(a)(iii)Kerala Land Reforms Act, 1963 — Section 4A
High Courts15 Mar 1974Dismissed
Mathai Varkey and Another Vs Varughese Chacko
High Court Of Kerala · AIR 1974 Ker 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85
High Courts15 Mar 1974Allowed
Krishnan and Others Vs Ayyappan Pillai
High Court Of Kerala · AIR 1974 Ker 218
Transfer of Property Act, 1882 — Section 91
High Courts15 Mar 1974Dismissed
Elixir Plastic Vs Superintendent of Central Excise and Others
High Court Of Kerala · (1978) 2 ELT 474
Central Excise Rules, 1944 — Rule 11Tariff Act, 1934 — Section 2A
High Courts13 Mar 1974Dismissed
Hajee K. Assainar Vs The Malabar Steamship Company Ltd.
High Court Of Kerala · AIR 1975 Ker 114
Carriage of Goods by Sea Act, 1925 — Article 3Carriage of Goods by Sea Rules — Rule 3
High Courts05 Mar 1974
D. Anantha Prabhu Vs The District Collector, Ernakulam and Another
High Court Of Kerala · AIR 1975 Ker 117
Constitution of India, 1950 — Article 14, 19(1), 19(2), 226
High Courts05 Mar 1974
D. Anantha Prabhu Vs The District Collector and Another
High Court Of Kerala · (1974) KLJ 151
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(a), 19(1)(b)Kerala Police Act, 1960 — Section 18, 19
High Courts04 Mar 1974
Good Shepherd Rubber Company Vs Inspector of Central Excise and Others
High Court Of Kerala · (1978) 2 ELT 66
Central Excise Rules, 1944 — Rule 10, 171(I)
High Courts01 Mar 1974Dismissed
K.L. Johar and Co. Vs State of Kerala
High Court Of Kerala · (1975) 35 STC 52
Kerala General Sales Tax Rules, 1963 — Rule 9(i)
High Courts21 Feb 1974Dismissed
Thozhilaly Bus Service, Chalakudy Vs Secretary, R.T.A., Trichur and Others
High Court Of Kerala · (1974) 1 KLJ 42
Motor Vehicles Act, 1939 — Section 62(1), 62(c)