COURT ARCHIVE

High Court Of Kerala judgments, 1968

281 judgments · page 12 of 15

High Courts01 Apr 1968

The State of Kerala and Others Vs Annam and Others

High Court Of Kerala · AIR 1969 Ker 38

Civil Procedure Code, 1908 (CPC) — Section 2(2), 2(9)Constitution of India, 1950 — Article 14, 31(2)Essential Commodities Act, 1955 — Section 3, 3(2), 3(3), 3(3B), 3(6)

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High Courts01 Apr 1968Dismissed

Gopala Panikkar Thankappan and Others Vs The State of Kerala

High Court Of Kerala · AIR 1969 Ker 29 : (1969) CriLJ 116

Criminal Procedure Code, 1898 (CrPC) — Section 190(1)Penal Code, 1860 (IPC) — Section 34, 379, 395

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High Courts01 Apr 1968Dismissed

V. Punnen Thomas Vs The State of Kerala

High Court Of Kerala · AIR 1969 Ker 81 : (1968) KLJ 619

Constitution of India, 1950 — Article 14, 16, 16(1), 19, 19(1)Evidence Act, 1872 — Section 35

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High Courts27 Mar 1968Allowed

Abu and Another Vs Thithikutty Umma and Others

High Court Of Kerala · (1968) KLJ 549

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

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High Courts27 Mar 1968Dismissed

T.J. Kurian Vs The State of Kerala and Others

High Court Of Kerala · AIR 1969 Ker 68 : (1969) CriLJ 393

Criminal Procedure Code, 1898 (CrPC) — Section 209(1)

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High Courts25 Mar 1968

United Mercantile Co.(P.) Ltd. Vs Commissioner of Income Tax, Kerala

High Court Of Kerala · (1969) 71 ITR 678

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 15, 5, 5AIncome Tax Act, 1961 — Section 192, 2, 256, 260, 37

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High Courts22 Mar 1968Allowed

State of Kerala Vs V. M. Patel

High Court Of Kerala · (1968) KLJ 412

Factories Act, 1948 — Section 1, 10, 100, 101, 102

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High Courts22 Mar 1968Allowed

Sarojini Vs Santha Trading Co. and Others

High Court Of Kerala · (1968) KLJ 475

Civil Procedure Code, 1908 (CPC) — Section 146Transfer of Property Act, 1882 — Section 52

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High Courts22 Mar 1968

State of Kerala Vs Patel (V.M.)

High Court Of Kerala · (1968) 2 LLJ 468

Factories Act, 1948 — Section 1, 10, 100, 101, 102

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High Courts22 Mar 1968Allowed

T.K. Sreedharan Vs P.S. Job

High Court Of Kerala · AIR 1969 Ker 75

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 10(1)

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High Courts22 Mar 1968Dismissed

Sreedharan Vs Job

High Court Of Kerala · (1968) KLJ 482

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10(1)

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High Courts22 Mar 1968

Lawrence (P.T.) and Another Vs Kerala State Road Transport Corporation and Others

High Court Of Kerala · (1968) 2 LLJ 460

Factories Act, 1948 — Section 112, 49, 50Industrial Disputes Act, 1947 — Section 33CPayment of Wages Act, 1936 — Section 15, 2

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High Courts19 Mar 1968Dismissed

Narayanan Namboodiri Vs Krishna Pillai Ayyappan Pillai

High Court Of Kerala · (1968) KLJ 618

Kerala Agriculturists Debt Relief Act, 1958 — Section 2(c)

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High Courts19 Mar 1968Dismissed

Ramagopalan and Others Vs Sankaran Krishnan and Others

High Court Of Kerala · (1968) 03 KL CK 0001

Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 — Section 2, 25(1), 30(4)

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High Courts13 Mar 1968Allowed

Narayanan Vs Gopalan and others

High Court Of Kerala · (1968) KLJ 617

Kerala Land Reforms Act, 1963 — Section 2(25)

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High Courts08 Mar 1968Dismissed

Narayana Panicker and Another Vs Daveed Sait

High Court Of Kerala · (1968) KLJ 478

Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iv), 18, 20

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High Courts08 Mar 1968Allowed

Paul Vs Cheeran Narayanan

High Court Of Kerala · AIR 1969 Ker 232

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)

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High Courts08 Mar 1968

Mudathamoole Sankappa Rai Vs State of Kerala

High Court Of Kerala · AIR 1969 Ker 120 : (1969) CriLJ 494

Penal Code, 1860 (IPC) — Section 300, 302

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High Courts08 Mar 1968Allowed

Paul alias Varkey Vs Cheeran Narayanan

High Court Of Kerala · (1968) KLJ 732

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High Courts08 Mar 1968

Sankappa Raiv Vs State of Kerala

High Court Of Kerala · (1968) KLJ 643

Criminal Procedure Code, 1898 (CrPC) — Section 342, 374, 378Penal Code, 1860 (IPC) — Section 302, 323, 324

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