High Courts01 Jan 1968Allowed
A. Balakrishna Menon and Another Vs Inspecting Asst. Commr. of Agricultural Income Tax and Sales Tax (Spl.), Kozhikode
High Court Of Kerala · AIR 1969 Ker 1
Hindu Succession Act, 1956 — Section 7, 7(3)Kerala Agricultural Income Tax Act, 1950 — Section 17, 18, 2, 23, 24(2)
