High Courts30 Jul 1964
A.V. Thomas and Co. Ltd., Alleppey Vs The Commissioner of Income Tax, Kerala, Ernakulam
High Court Of Kerala · AIR 1965 Ker 74 : (1966) 59 ITR 499
Income Tax Act, 1922 — Section 34(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1964
366 judgments · page 9 of 19
High Courts30 Jul 1964
Kunhikrishnan Nambiar Vs State of Kerala and Others
High Court Of Kerala · (1964) KLJ 1120
Constitution of India, 1950 — Article 14, 16, 226, 311States Reorganisation Act, 1956 — Section 115, 117
High Courts29 Jul 1964
Parameswaran Nampoori Vs Varki
High Court Of Kerala · (1964) KLJ 985
Kerala Agrlculturists Debt Relief Act, 1958 — Section 11(2)
High Courts29 Jul 1964Allowed
M/s. Enoch Pharma Vs State of Kerala and Others
High Court Of Kerala · (1965) KLJ 314
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 19, 2(c), 3, 7
High Courts28 Jul 1964Dismissed
Moideen Haji Vs Kadir and Others
High Court Of Kerala · (1964) KLJ 904
High Courts27 Jul 1964Allowed
Provident Fund Inspector, Quilon Vs Kerala Janatha Printers and Publishers (P) Ltd., Trivandrum and Another
High Court Of Kerala · AIR 1965 Ker 130 : (1965) CriLJ 555 : (1965) 10 FLR 100 : (1965) KLJ 103
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 4Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 15, 3
High Courts27 Jul 1964Allowed
Ramaswami Vs S. T. O. Ponnani and Others
High Court Of Kerala · (1964) KLJ 1115
General Sales Tax Act, 1125 — Section 15(1)(i)
High Courts24 Jul 1964Dismissed
Swaminatha Iyer Vs Ramachandra Kurup and Another
High Court Of Kerala · (1965) KLJ 369
High Courts24 Jul 1964Dismissed
Ismail and Co., Mattancherry Vs State of Kerala and Another
High Court Of Kerala · AIR 1965 Ker 237
Constitution of India, 1950 — Article 276(2)Kerala Municipalities Act, 1961 — Section 126
High Courts24 Jul 1964
Kutty Sahib Vs Commissioner of Gift Tax
High Court Of Kerala · (1964) KLJ 852
Gift Tax Act, 1958 — Section 26, 26(1), 6
High Courts24 Jul 1964Dismissed
Ismail and Co Vs State of Kerala and Another
High Court Of Kerala · (1965) KLJ 351
Constitution of India, 1950 — Article 276, 276(2)
High Courts23 Jul 1964Allowed
Mathai Vs State of Kerala
High Court Of Kerala · (1964) KLJ 798
Criminal Procedure Code, 1898 (CrPC) — Section 260Kerala Forest Act, 1961 — Section 2(f), 27
High Courts23 Jul 1964
Gangadharan Pillai Vs Sales Tax Officer
High Court Of Kerala · (1967) 19 STC 289
High Courts23 Jul 1964Dismissed
Punnakkal Konnu''s daughter Ammu Vs Thekkekara Kunhunni''s son Krishnan and Others
High Court Of Kerala · AIR 1965 Ker 32
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 68Kerala Compensation for Tenants Improvements Act, 1958 — Section 5(3)
High Courts21 Jul 1964Dismissed
Bappani Rai Vs Thyampanna Rai and Others
High Court Of Kerala · AIR 1965 Ker 221
Trusts Act, 1882 — Section 90
High Courts21 Jul 1964
Kerala State Electricity Board Vs State and Others
High Court Of Kerala · (1966) 1 LLJ 488
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts20 Jul 1964
Commissioner of Wealth Tax Vs Travancore Cements Ltd.
High Court Of Kerala · (1964) KLJ 956
Wealth Tax Act, 1957 — Section 27, 27(1), 45, 5, 5(1)(xxi)
High Courts20 Jul 1964
Paul Vs Commissioner of Income Tax
High Court Of Kerala · (1964) KLJ 941
Income Tax Act, 1922 — Section 10(2A)
High Courts20 Jul 1964
Kuttialikutty Marakkar''s daughter Kizhakkiniyakath Kunhimmayumma Vs Kozhisseri Paleri Ittoli Amma and Others
High Court Of Kerala · AIR 1965 Ker 223
Kerala Agrlculturists Debt Relief Act, 1958 — Section 11
High Courts20 Jul 1964Dismissed
Chacko Chacko Kaithakuttu Veedu and Others Vs Board of Revenue, State of Kerala and Others
High Court Of Kerala · AIR 1966 Ker 46
Constitution of India, 1950 — Article 14, 245, 246, 265Kerala Luxury Tax on Tobacco (Validation) Act, 1964 — Section 3, 4(3), 5, 6