High Courts08 Jan 1964Dismissed
Mathoo Phillip Vs Mathoo Ouseph
High Court Of Kerala · AIR 1965 Ker 220
COURT ARCHIVE
High Court Of Kerala judgments, 1964
366 judgments · page 19 of 19
High Courts07 Jan 1964
Kumaran Vs Padmanabhan and Others
High Court Of Kerala · (1964) KLJ 528
Constitution of India, 1950 — Article 226
High Courts07 Jan 1964Dismissed
Kochukunji alias Lazar Vs Varghese and Others
High Court Of Kerala · (1964) KLJ 222
High Courts06 Jan 1964Dismissed
Lakshmi and Another Vs Velappan Nair and Another
High Court Of Kerala · (1964) KLJ 106
High Courts06 Jan 1964
Kalu Amma. and Another Vs Ammukutty Amma and Another
High Court Of Kerala · (1964) KLJ 124
Specific Relief Act, 1963 — Section 42
High Courts03 Jan 1964Allowed
Prabhakaran Vs Madhavan
High Court Of Kerala · (1964) KLJ 367
Kerala Municipalities Act, 1961 — Section 355(1)(c), 367