High Courts14 Sept 1964
Meerasayu Vs Meeran Pillai and Others
High Court Of Kerala · (1964) KLJ 1215
Kerala Court Fees and Suits Valuation Act, 1959 — Section 40(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1964
366 judgments · page 6 of 19
High Courts14 Sept 1964
A. T. Menon alias Theyyunni Menon Vs Dr. A. R. Menon and Others
High Court Of Kerala · (1965) KLJ 171
High Courts11 Sept 1964Dismissed
Krishnadas and Another Vs Ammu Poojari and Others
High Court Of Kerala · (1964) KLJ 1070
High Courts11 Sept 1964Dismissed
Parameswaran Vs R.D.O. Palghat
High Court Of Kerala · (1964) KLJ 1039
Imports and Exports (Control) Act, 1947 — Section 3, 3(2), 5Industries (Development and Regulation) Act, 1951 — Section 18G, 24, 25
High Courts11 Sept 1964
State of Kerala Vs Kunhambu Nair and Another
High Court Of Kerala · (1964) KLJ 1008
Criminal Procedure Code, 1898 (CrPC) — Section 349(1A)
High Courts11 Sept 1964Dismissed
Mani and Others Vs State of Kerala
High Court Of Kerala · (1964) KLJ 1036
Penal Code, 1860 (IPC) — Section 324, 427, 447
High Courts11 Sept 1964Dismissed
Raju and Others Vs State of Kerala
High Court Of Kerala · (1964) KLJ 1043
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 380, 457
High Courts10 Sept 1964Allowed
K. Sarvothama Srinivasa Shenoy and Co Vs Deputy Commissioner of Agrl, Income Tax and Sales Tax, Kozhikode
High Court Of Kerala · (1965) KLJ 438
High Courts10 Sept 1964Allowed
Gopalan Vs Sekharan
High Court Of Kerala · (1964) KLJ 1238
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20A, Order 5 Rule 9(3), 122
High Courts10 Sept 1964Partly Allowed
K.C. Ibrahimkutty Mathar Vs Josephine and Others
High Court Of Kerala · AIR 1965 Ker 98
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts10 Sept 1964
Ibrahimkutty Mather Vs Josephine
High Court Of Kerala · (1964) KLJ 1232
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 92
High Courts09 Sept 1964Dismissed
Thrivikrama Pai Vs Fort Cochin Municipality and Another
High Court Of Kerala · (1965) KLJ 753
High Courts07 Sept 1964Dismissed
State Bank of Travancore Vs Lukka
High Court Of Kerala · (1964) KLJ 1032
High Courts04 Sept 1964Dismissed
Mattanchery Municipal Council Vs Perumal Chettiar
High Court Of Kerala · (1965) KLJ 311
Cochin Municipal Act, 1113 — Section 242, 264
High Courts02 Sept 1964
Sankaran Nambudiripad Vs Moideen
High Court Of Kerala · (1965) KLJ 16
Kerala High Court Act, 1958 — Section 2(22)
High Courts02 Sept 1964Allowed
Seyedali Rowthen and Others Vs Nharakkot Jummath Mosque and Others
High Court Of Kerala · (1965) KLJ 188
High Courts01 Sept 1964
Andru Vs Moidu and Others
High Court Of Kerala · (1964) KLJ 963
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts01 Sept 1964Dismissed
St. Martin Oil Mills Vs Deputy Chief Controller of Imports and Exports
High Court Of Kerala · (1965) KLJ 97
Imports and Exports (Control) Act, 1947 — Section 3, 4A
High Courts31 Aug 1964Dismissed
Ummar Vs Meenakashi Neithiar Amma and Another
High Court Of Kerala · (1964) KLJ 967
General Clauses Act, 1897 — Section 3(25)Kerala Land Reforms Act, 1963 — Section 7
High Courts31 Aug 1964
Ramaswamy Iyer and Others Vs Suppalu Ammal
High Court Of Kerala · (1964) KLJ 1157
Transfer of Property Act, 1882 — Section 11