High Courts02 Dec 1964Dismissed

Gopalan Vs State of Kerala

High Court Of Kerala · (1965) KLJ 892

Constitution of India, 1950 — Article 154, 166(3), 311(2), 356General Clauses Act, 1897 — Section 3(60)
High Courts20 Nov 1964Allowed

Poulose Vs Kunjunny

High Court Of Kerala · (1965) KLJ 306

Kerala Agrlculturists Debt Relief Act, 1958 — Section 11(6), 4(6)
High Courts18 Nov 1964

Varkey Vs Kunjuraman and Others

High Court Of Kerala · (1965) KLJ 44

Civil Procedure Code, 1908 (CPC) — Section 11, 13, 19Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 101