High Courts22 Jul 1963
T. Kunhammad and Others Vs M. Narayanan Nambudiri''s Son Narayanan Nambudiri and Others
High Court Of Kerala · AIR 1964 Ker 8
Limitation Act, 1908 — Article 142, 144, 6 , 7
COURT ARCHIVE
High Court Of Kerala judgments, 1963
324 judgments · page 10 of 17
High Courts19 Jul 1963
Mathen Simon of Mukalal Vs Ouseph Looka of Makkiyil and Others
High Court Of Kerala · AIR 1964 Ker 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 66, Order 21 Rule 90Limitation Act, 1908 — Article 165, 166, 18
High Courts19 Jul 1963Allowed
Vasu Nambissan Vs Kesavan Nair and Others
High Court Of Kerala · (1963) KLJ 1105
Contract Act, 1872 — Section 21, 65
High Courts18 Jul 1963Dismissed
Thuttampara Planting Co. Vs Tahsildar, Chittur and Another
High Court Of Kerala · AIR 1964 Ker 141
Constitution of India, 1950 — Article 14, 226Kerala Plantations (Additional Tax) Act, 1960 — Section 2(6), 3
High Courts17 Jul 1963Dismissed
Chidambara Iyer and Others Vs Kunhumuhammed
High Court Of Kerala · (1964) KLJ 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 67(2), Order 21 Rule 90, 47Limitation Act, 1963 — Section 5
High Courts17 Jul 1963Dismissed
P.K. Chidambara Iyer (died), Legal Representatives S. Sivaramakrishnan and Others Vs Kattakath Kunhumoidian''s Son Kunhamuthammad
High Court Of Kerala · AIR 1965 Ker 99
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1908 — Article 181
High Courts17 Jul 1963
Muhammedu Noohu Muhammedu Bashir Vs K. Balakrishnan and Others
High Court Of Kerala · (1964) CriLJ 92
Criminal Procedure Code, 1898 (CrPC) — Section 204, 252, 253, 259Penal Code, 1860 (IPC) — Section 500, 501
High Courts16 Jul 1963Allowed
Subramania Iyer Vs Ammu alias Madhavi Amma and Others
High Court Of Kerala · AIR 1964 Ker 218
Transfer of Property Act, 1882 — Section 106, 118
High Courts16 Jul 1963Dismissed
Krishnan Nair Vs Principal, Law College, Trivandrum
High Court Of Kerala · (1963) KLJ 775
Constitution of India, 1950 — Article 14, 19(1)(f), 19(1)(g)
High Courts15 Jul 1963Dismissed
V.V. Joseph and Others Vs The State of Kerala
High Court Of Kerala · AIR 1964 Ker 121
Cochin Limitation Act, 1908 — Article 110Limitation Act, 1908 — Article 149
High Courts12 Jul 1963
L. Sankaran Lekhshmi and Others Vs Adima Kunju Abdhurahiman Kunju and Others
High Court Of Kerala · AIR 1965 Ker 132
Transfer of Property Act, 1882 — Section 60
High Courts12 Jul 1963Dismissed
Thuppan Nambudiripad Vs Agricultural Income Tax Officer
High Court Of Kerala · (1964) KLJ 352
Kerala Agricultural Income Tax Act, 1950 — Section 3(4)
High Courts10 Jul 1963
Swami Satchitanand and Others Vs The 2nd Addl. Income Tax Officer, Kozhikode and Others
High Court Of Kerala · AIR 1964 Ker 118 : (1964) 53 ITR 533 : (1963) 7 KLJ 930
Income Tax Act, 1922 — Section 3, 44Societies Registration Act, 1860 — Section 14, 6, 8
High Courts09 Jul 1963Allowed
Issac Issac Poranganal House Vs Palai Central Bank Ltd.
High Court Of Kerala · AIR 1964 Ker 1 : (1963) 33 CompCas 799
Kerala Insolvency Act, 1956 — Section 46, 47
High Courts09 Jul 1963Allowed
Kesava Kurup Kunjupillai Kurup and Another Vs Sebastian Eluprasya Fernandez and Others
High Court Of Kerala · AIR 1963 Ker 365 : (1963) 7 KLJ 675
Travancore Christian Succession Regulation Act, 1092 — Section 24, 28, 29, 30
High Courts09 Jul 1963Allowed
O.V. Narayanan Nambiar and Others Vs Executive Officer, Cherukunnu Panchayat Board
High Court Of Kerala · AIR 1965 Ker 73 : (1965) CriLJ 297
Evidence Act, 1872 — Section 106
High Courts09 Jul 1963
Narayanan Nambiar and Others Vs Executive Officer, Cherukunnu Panchayat Board
High Court Of Kerala · (1964) KLJ 353
Evidence Act, 1872 — Section 101, 106
High Courts08 Jul 1963
Desai Vs Paul Abrao
High Court Of Kerala · (1963) KLJ 1199
Penal Code, 1860 (IPC) — Section 500
High Courts05 Jul 1963Dismissed
Malabar Co-operative Central Bank Ltd., Kozhikode Vs State of Kerala and Others
High Court Of Kerala · (1963) KLJ 694
Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts05 Jul 1963Allowed
Kochuparvathy Vs Chandrasekharan Pillai and Another
High Court Of Kerala · (1963) KLJ 1160
Kerala Compensation for Tenants Improvements Act, 1958 — Section 10, 11, 12, 13, 13