High Courts03 Jan 1963Dismissed
Abdul Kani Vs Nanoo
High Court Of Kerala · (1963) KLJ 337
Limitation Act, 1963 — Article 182(2)
COURT ARCHIVE
High Court Of Kerala judgments, 1963
324 judgments · page 17 of 17
High Courts02 Jan 1963Dismissed
Rt. Rev. Aldo Maria Patroni and Another Vs Kesavan and Others
High Court Of Kerala · (1963) KLJ 367
Constitution of India, 1950 — Article 226
High Courts01 Jan 1963Allowed
Eliakutty and Others Vs Pudukkad Public Bank
High Court Of Kerala · AIR 1963 Ker 195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 144, 151
High Courts01 Jan 1963Allowed
State Bank of Travancore Ltd. Vs Ayyappan Pillai
High Court Of Kerala · (1963) KLJ 207
Kerala Agriculturists Debt Relief Act, 1958 — Section 15