High Courts06 Dec 1962
In Re: Palai Central Bank Ltd.
High Court Of Kerala · (1962) KLJ 475
Companies Act, 1956 — Section 240, 478, 478(1)Constitution of India, 1950 — Article 14, 19(1)(d), 20, 20(3)Evidence Act, 1872 — Section 25
COURT ARCHIVE
High Court Of Kerala judgments, 1962
301 judgments · page 2 of 16
High Courts05 Dec 1962Dismissed
Chellammal Vs Sivasankaran Chettiar and Another
High Court Of Kerala · (1963) KLJ 223
Stamp Act, 1899 — Section 40
High Courts05 Dec 1962Allowed
Krishna Menon Vs Cochin Devaswom, Board and Another
High Court Of Kerala · AIR 1963 Ker 181
Contract Act, 1872 — Section 70, 73
High Courts05 Dec 1962
BANK OF COCHIN LTD. Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1963) 50 ITR 211
Income Tax Act, 1961 — Section 66(1)
High Courts04 Dec 1962
Krishna Menon Vs Cochin Devawsom Board
High Court Of Kerala · (1963) KLJ 1082
Contract Act, 1872 — Section 64
High Courts03 Dec 1962Allowed
National Credit Bank Ltd. Vs Elizabeth Pereira and Others
High Court Of Kerala · (1963) KLJ 501
General Clauses Act, 1897 — Section 6
High Courts30 Nov 1962
INDIAN INSURANCE AND BANKING CORPORATION LTD. Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1963) 50 ITR 123
Income Tax Act, 1922 — Section 66(I)
High Courts30 Nov 1962
C. D. LONAPPAN Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1963) 49 ITR 708
Income Tax Act, 1961 — Section 10(2)(x)
High Courts30 Nov 1962Dismissed
State Vs Aboo
High Court Of Kerala · (1963) KLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 164, 337, 339, 339(3)
High Courts30 Nov 1962Dismissed
P. Koru Vs Standard Tile and Clay Works (P) Ltd. and Another
High Court Of Kerala · AIR 1963 Ker 324
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A
High Courts29 Nov 1962Dismissed
Athrumankutty Vs Chovvara
High Court Of Kerala · (1963) KLJ 225
Kerala Small Causes Courts Act, 1957 — Section 22
High Courts29 Nov 1962
MALAYALAM PLANTATIONS LTD. Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1964) 52 ITR 186
High Courts28 Nov 1962Dismissed
Itty Vs Chacko
High Court Of Kerala · (1963) KLJ 505
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 23
High Courts28 Nov 1962
State of Kerala Vs V.T. John, and Others
High Court Of Kerala · (1963) CriLJ 216
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 409, 477A
High Courts28 Nov 1962
Issac Samuel Vs State of Kerala and Another
High Court Of Kerala · AIR 1964 Ker 124 : (1964) CriLJ 405
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts27 Nov 1962
K.V. Abdu, Manager C.M.S. Pottichira School, Oorakam village and Others Vs Madhavi Appassi Amma
High Court Of Kerala · AIR 1963 Ker 248
Education Code — Rule 57
High Courts23 Nov 1962Dismissed
Varghese Vs Pappy Amma and Others
High Court Of Kerala · (1963) KLJ 400
Contract Act, 1872 — Section 20
High Courts22 Nov 1962Allowed
Sankara Pillai Vs Usman Settu
High Court Of Kerala · (1963) KLJ 382
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts22 Nov 1962
Abdul Rahiman and Another Vs Kunhan and Another
High Court Of Kerala · (1963) KLJ 567
Civil Procedure Code, 1908 (CPC) — Section 144Transfer of Property Act, 1882 — Section 52