High Courts13 Oct 1961
Parameswaran Embranthiri and Another Vs Narasimha Nambudiri and Others
High Court Of Kerala · (1962) KLJ 405
Transfer of Property Act, 1882 — Section 76, 76(c)
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 5 of 19
High Courts13 Oct 1961
ARTHALA TEA ESTATES LTD. Vs ASSISTANT COMMISSIONER OF AGRICULTURAL Income Tax.
High Court Of Kerala · (1963) 47 ITR 349
Income Tax Act, 1961 — Section 59(2)(a)(ii)
High Courts13 Oct 1961
Sebastian Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 435
Explosive Substances Act, 1908 — Section 3, 4, 5, 6
High Courts13 Oct 1961Allowed
State of Kerala Vs Gopalan and Another
High Court Of Kerala · (1961) KLJ 1154
Penal Code, 1860 (IPC) — Section 27
High Courts13 Oct 1961
Hargovindas Vs The Josna Bank Ltd., Mattancherry
High Court Of Kerala · (1962) KLJ 171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 6, Order 2 Rule 2Contract Act, 1872 — Section 131, 132, 141, 146, 43Evidence Act, 1872 — Section 91, 92
High Courts12 Oct 1961Dismissed
Saraswathi Amma Vs Kesavan Nambiar
High Court Of Kerala · (1961) KLJ 1274
Hindu Marriage Act, 1955 — Section 19, 9
High Courts12 Oct 1961Dismissed
Shahul Hameed Rowther Vs Nainamohamed Rowther
High Court Of Kerala · (1962) KLJ 877
Transfer of Property Act, 1882 — Section 108
High Courts11 Oct 1961
Co-operative Banking Union Ltd., Kottayam Vs Madhava Panicker and Others
High Court Of Kerala · (1962) KLJ 250
Arbitration Act, 1940 — Section 37(5)
High Courts11 Oct 1961
BHASKARAN Vs ADDITIONAL Income Tax OFFICER, ERNAKULAM.
High Court Of Kerala · (1963) 47 ITR 334 : (1962) 1 KLJ 457
Constitution of India, 1950 — Article 226
High Courts11 Oct 1961Dismissed
Parthasarathi Iyer Vs Kesavan Nair and Others
High Court Of Kerala · (1962) KLJ 169
Limitation Act, 1963 — Article 181
High Courts10 Oct 1961Dismissed
Narayani Vs Mamachi Umma and Others
High Court Of Kerala · (1962) KLJ 253
High Courts10 Oct 1961Dismissed
Swasti Cashew Industries Private Ltd. Vs The State of Kerala
High Court Of Kerala · (1961) 12 STC 691
High Courts09 Oct 1961Dismissed
Rama Warrier Vs Chorone Amma and Others
High Court Of Kerala · (1962) KLJ 834
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts07 Oct 1961Dismissed
Govinda Pillai Vs Parameswaran Pillai and Others
High Court Of Kerala · (1962) KLJ 239
High Courts07 Oct 1961Dismissed
P. Krishna Bhatta Vs Narayana Bhatta and Others
High Court Of Kerala · AIR 1962 Ker 322 : (1962) 1 KLJ 149
Succession Act, 1925 — Section 82, 88
High Courts07 Oct 1961Dismissed
State of Kerala Vs Devassy
High Court Of Kerala · AIR 1962 Ker 258 : (1964) CriLJ 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 21 Rule 24(2), Order 21 Rule 40, Order 21 Rule 40(3)Penal Code, 1860 (IPC) — Section 225B
High Courts07 Oct 1961Dismissed
Perachakutty Vs Thomcos Bank Ltd. and Others
High Court Of Kerala · (1961) KLJ 1272
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 55(4)Constitution of India, 1950 — Article 227Provincial Insolvency Act, 1920 — Section 23, 31, 5, 75
High Courts05 Oct 1961Dismissed
Ramanatha Bhattar Vs Padmanabha Pillai and Another
High Court Of Kerala · (1962) KLJ 155
Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 1961Dismissed
Ramaswami Iyer Vs Subramonia Pillai and Others
High Court Of Kerala · (1962) KLJ 929