High Courts06 Dec 1961Allowed
Chellappan Asari and Another Vs Travancore Devaswom Board
High Court Of Kerala · (1962) KLJ 765
Limitation Act, 1908 — Section 19
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 2 of 19
High Courts04 Dec 1961Dismissed
Subramonian Nadar Padmanabhan Nadar Vs Chinnan Nadar Chellakkan Nadar and Others
High Court Of Kerala · AIR 1963 Ker 5
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts04 Dec 1961Dismissed
Raghavan Vs S.T.A.T., Ernakulam and Others
High Court Of Kerala · (1962) KLJ 493
Constitution of India, 1950 — Article 226
High Courts04 Dec 1961Dismissed
Vishnu Bhasmarithaya Vs Kunnungal Kannan
High Court Of Kerala · AIR 1962 Ker 239
Kerala Small Causes Courts Act, 1957 — Section 22Transfer of Property Act, 1882 — Section 108(1)
High Courts01 Dec 1961Dismissed
Narayana Menon Vs Bharathi Amma and Another
High Court Of Kerala · (1962) KLJ 28
Evidence Act, 1872 — Section 112
High Courts01 Dec 1961
State of Kerala Vs Narayanan
High Court Of Kerala · (1962) KLJ 9
Travancore Abkari Regulations, 1073 — Section 51(a), 54
High Courts01 Dec 1961Allowed
Food Inspector, Ernakulam Municipality Vs Ratnavarma Thirupad
High Court Of Kerala · (1963) KLJ 1100
Criminal Procedure Code, 1898 (CrPC) — Section 342, 428Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 16(1)(a), 17, 17(1)
High Courts30 Nov 1961
Ramaswamy Pattamali and Others Vs Lakshmi and Others
High Court Of Kerala · AIR 1962 Ker 313
Civil Procedure Code, 1908 (CPC) — Section 35Transfer of Property Act, 1882 — Section 43
High Courts29 Nov 1961
Parukutty Nethiaramma Vs Kesava Menon and Others
High Court Of Kerala · (1962) KLJ 688
High Courts28 Nov 1961
P. Kunhiraman Vs V.R. Krishna Iyer
High Court Of Kerala · AIR 1962 Ker 190
Constitution of India, 1950 — Article 326Representation of the People Act, 1950 — Section 16, 16(1), 16(2), 19Representation of the People Act, 1951 — Section 100(1), 36(7), 62
High Courts28 Nov 1961Allowed
Govinda Kurup Vs Bhaskara Pillai
High Court Of Kerala · (1962) KLJ 1144
Transfer of Property Act, 1882 — Section 53
High Courts24 Nov 1961Allowed
State of Kerala and Another Vs Sankaran
High Court Of Kerala · (1962) KLJ 360
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115(a), 80
High Courts24 Nov 1961Dismissed
Mammad and Others Vs Kunhali and Others
High Court Of Kerala · (1962) KLJ 351
High Courts24 Nov 1961Allowed
Food Inspector, Quilon Vs Stephen
High Court Of Kerala · AIR 1962 Ker 163
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 11(1)
High Courts23 Nov 1961Allowed
Sivaramakrishna Iyer and Others Vs Chella Kumara Kounder and Others
High Court Of Kerala · (1962) KLJ 507
High Courts23 Nov 1961Allowed
Kesavan and Another Vs Damodaran and Others
High Court Of Kerala · (1962) KLJ 461
High Courts22 Nov 1961Dismissed
Narayana Pillai and Another Vs Kesava Pillai and Others
High Court Of Kerala · (1962) KLJ 389
High Courts21 Nov 1961Allowed
Mariam and Others Vs Mathew and Others
High Court Of Kerala · (1962) KLJ 425