High Courts16 Jul 1959Allowed
G.B. Transports, Guruvayur Vs R.T.A. Trichur and Others
High Court Of Kerala · AIR 1960 Ker 239 : (1959) 3 KLJ 1247
Motor Vehicles Act, 1939 — Section 57, 57(2), 62
COURT ARCHIVE
High Court Of Kerala judgments, 1959
388 judgments · page 12 of 20
High Courts16 Jul 1959
Kochukutta Menon and Others Vs Vareed
High Court Of Kerala · (1959) KLJ 714
Penal Code, 1860 (IPC) — Section 499
High Courts16 Jul 1959
Thankappan Asari Vs Pankajakshi
High Court Of Kerala · (1960) CriLJ 227
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts15 Jul 1959
Kunji Imbirayi Vs Subordinate Judge of Badagara and Another
High Court Of Kerala · (1959) KLJ 1037
Constitution of India, 1950 — Article 227
High Courts15 Jul 1959Allowed
Kamala and Others Vs Ammanna Rai and Others
High Court Of Kerala · AIR 1961 Ker 153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4), Order 6 Rule 16, Order 6 Rule 17
High Courts14 Jul 1959
State Vs Joseph
High Court Of Kerala · (1960) CriLJ 71
Criminal Procedure Code, 1898 (CrPC) — Section 210, 254, 255, 30, 346Penal Code, 1860 (IPC) — Section 379, 75
High Courts13 Jul 1959Dismissed
P.K. Nair alias Kunhikrishnan Nair Vs Raghava Menon
High Court Of Kerala · (1959) KLJ 952
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Jul 1959
Liladhar Mulji and Another Vs Inspector of Factories
High Court Of Kerala · (1959) 2 LLJ 750
Factories Act, 1948 — Section 2, 92
High Courts10 Jul 1959Allowed
Mytheen Kunju Vs State
High Court Of Kerala · AIR 1960 Ker 86 : (1960) CriLJ 349 : (1959) 3 KLJ 826
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)Penal Code, 1860 (IPC) — Section 64
High Courts10 Jul 1959Allowed
Adima Mytheen Kunju Vs The State of Kerala
High Court Of Kerala · (1959) 10 STC 417
Criminal Procedure Code, 1898 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 64
High Courts09 Jul 1959
Ponnamma and Another Vs Devassia and Another
High Court Of Kerala · (1959) KLJ 823
Kerala Stay of Eviction Proceedings Act, 1958 — Section 2(1)
High Courts09 Jul 1959Dismissed
Dr. Morris Vs Mrs. Veera D''cruz
High Court Of Kerala · (1959) KLJ 794
Kerala Agrlculturists Debt Relief Act, 1958 — Section 2(a)
High Courts09 Jul 1959Dismissed
Kesavan Nair Vs State
High Court Of Kerala · AIR 1960 Ker 78 : (1960) CriLJ 229
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts09 Jul 1959Dismissed
P.V. Mohammed Vs Collector of Palghat
High Court Of Kerala · AIR 1960 Ker 138 : (1959) 10 STC 422
Constitution of India, 1950 — Article 226, 286
High Courts09 Jul 1959Allowed
Subeda Vs State of Kerala
High Court Of Kerala · (1959) KLJ 755
Penal Code, 1860 (IPC) — Section 114, 363, 366A, 376
High Courts08 Jul 1959Dismissed
Kochukunju Kurup Vs Chandramathi Amma
High Court Of Kerala · (1959) KLJ 946
High Courts07 Jul 1959Dismissed
Krishna Menon and Another Vs Kuthiravattath, Estate Manager
High Court Of Kerala · (1959) KLJ 867
Criminal Procedure Code, 1898 (CrPC) — Section 2(XI)
High Courts07 Jul 1959
Sachidananda Panicker and Others Vs Director of State Transport Department and Others
High Court Of Kerala · (1959) KLJ 761
Motor Vehicles Act, 1939 — Section 68C
High Courts07 Jul 1959Dismissed
Parameswaran Moothathu Vs Vasudeva Kurup and Another
High Court Of Kerala · (1959) KLJ 757
Untouchability (Offences) Amendment and Miscellaneous Provisions Act, 1976 — Section 3, 4